Tribunals and Commissions05 Mar 2019
All India CPWD Office Staff Association Vs Union Of India Through
Central Administrative Tribunal · (2019) 03 CAT CK 0031
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 50 of 68
Tribunals and Commissions05 Mar 2019Dismissed
Man Mohan Vs Secretary Union Of India Through The General Manager
Central Administrative Tribunal · (2019) 03 CAT CK 0029
Tribunals and Commissions05 Mar 2019Disposed Off
Om Prakash Solanki Vs Secretary Ministry Of Urban Development & Poverty Alleviation
Central Administrative Tribunal · (2019) 03 CAT CK 0028
Tribunals and Commissions05 Mar 2019Disposed Off
Nitesh Kumar Vs Govt. Of NCT Of Delhi Through The Chief Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0027
Constitution Of India, 1950 — Article 311, 311(2), 311(2)(b), 311(3)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19Railway Protection Force, 1959 — Rule 44, 45, 46
Tribunals and Commissions05 Mar 2019Dismissed
Pramod Bhan, S/o Late Sh. Chander Bhan Vs DSSSB Through Its Chairman
Central Administrative Tribunal · (2019) 03 CAT CK 0026
Tribunals and Commissions05 Mar 2019
Vipin Dhamanda, JAG (Adhoc) Vs Delhi Union Of India Through The Chairman Railway Board And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0025
Tribunals and Commissions05 Mar 2019Dismissed
Aditya Suresh Rao Kaware Vs Delhi Western Railway, Railway Recruitment Cell And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0024
Tribunals and Commissions01 Mar 2019Dismissed
Renu d/o Sh. Om Prakash Vs Delhi Subordinate Services Selection Board (DSSSB)
Central Administrative Tribunal · (2019) 03 CAT CK 0023
Tribunals and Commissions01 Mar 2019
Sujata Chauhan Vs Commissioner, Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2019) 03 CAT CK 0022
Tribunals and Commissions01 Mar 2019Disposed Off
Sneha Gandhi Vs Union Of India, Through The Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0020
Tribunals and Commissions01 Mar 2019Disposed Off
Dhurjuti Majumdar Vs Union Of India, Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0019
Central Civil Services (Conduct) Rules, 1964 — Rule 3CCentral Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(2), 15(2), 15 (2A)
Tribunals and Commissions01 Mar 2019
Jai Bhagwan Singh S/o Gulab Singh Vs Union Of India Through
Central Administrative Tribunal · (2019) 03 CAT CK 0018
Tribunals and Commissions01 Mar 2019Dismissed
Chandra Mohan Sharma Vs Union Of India Through
Central Administrative Tribunal · (2019) 03 CAT CK 0017
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19(iii)Constitution Of India, 1950 — Article 311
Tribunals and Commissions01 Mar 2019Disposed Off
Shiv Kumar Malik s/o Mr. Satyapal Malik Vs Chief Secretary, Govt. NCT Of Delhi
Central Administrative Tribunal · (2019) 03 CAT CK 0015
Tribunals and Commissions01 Mar 2019Dismissed
Vikash Vs Union Of India, Through its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0011
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions01 Mar 2019
Devender Kumar Vs M.M. Kutty (Secretary)
Central Administrative Tribunal · (2019) 03 CAT CK 0010
Tribunals and Commissions01 Mar 2019Dismissed
Raj Bahadu Vs Union Of India Through The Secretar
Central Administrative Tribunal · (2019) 03 CAT CK 0009
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 26
Tribunals and Commissions01 Mar 2019Allowed
Dinesh, S/o Sh. Sumer Singh Vs Staff Selection Through Its Chairman
Central Administrative Tribunal · (2019) 03 CAT CK 0007
Tribunals and Commissions01 Mar 2019
Jatinder Kumar Vs Mohanjeet Singh Managing Director
Central Administrative Tribunal · (2019) 03 CAT CK 0006
Tribunals and Commissions01 Mar 2019
Syed Abdul Awwal Vs UMohanjeet Singh
Central Administrative Tribunal · (2019) 03 CAT CK 0005