Tribunals and Commissions08 Mar 2019Dismissed
Constable Charan Singh Vs Govt. Of NCTD Though The Commissioner Of Police
Central Administrative Tribunal · (2019) 03 CAT CK 0054
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 48 of 68
Tribunals and Commissions08 Mar 2019Disposed Off
Union Of India Through the General Manager Vs Tulsi Ram
Central Administrative Tribunal · (2019) 03 CAT CK 0051
Tribunals and Commissions08 Mar 2019Dismissed
Hemendra Kumar Tiwar Vs Bharat Sanchar Nigam Limited
Central Administrative Tribunal · (2019) 03 CAT CK 0049
Tribunals and Commissions08 Mar 2019Dismissed
Syed Sagar Ali Vs Govt. Of India, Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0047
Prevention Of Corruption Act, 1988 — Section 5(2), 13(1)(d)Indian Penal Code, 1860 — Section 120B, 498APayment Of Gratuity Act, 1972 — Section 1, 4, 6
Tribunals and Commissions08 Mar 2019Dismissed
Amulya Vs Raj Singh
Central Administrative Tribunal · (2019) 03 CAT CK 0044
Tribunals and Commissions08 Mar 2019Dismissed
Edna Sharma Vs Raj Singh
Central Administrative Tribunal · (2019) 03 CAT CK 0043
Administrative Tribunals Act, 1985 — Section 22(2), 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)
Tribunals and Commissions08 Mar 2019Partly Allowed
Ram Lal Meena Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 03 CAT CK 0042
Central Civil Service (Pension) Rules, 1972 — Rule 41
Tribunals and Commissions08 Mar 2019Dismissed
Pramod Rai Shrivastava Vs Union Of India & Ors. Through Its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0041
National Highways Authority Of India Act, 1988 — Section 9, 35
Tribunals and Commissions08 Mar 2019Disposed Off
R.K. Garg Vs Union Of India & Ors. Through Its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0040
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(2), 10(6)
Tribunals and Commissions07 Mar 2019Dismissed
Kashinath Hosalli Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0183
Tribunals and Commissions07 Mar 2019Dismissed
Shrimanth M. Kobal Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0182
Tribunals and Commissions07 Mar 2019Dismissed
Dhananjay Keshavrao Sable Vs Union Of India Ministry Of Health & Family Welfare
Central Administrative Tribunal · (2019) 03 CAT CK 0075
Tribunals and Commissions07 Mar 2019Dismissed
Dinesh Kumar Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0073
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)Constitution Of India, 1950 — Article 226
Tribunals and Commissions07 Mar 2019Disposed Off
R.K. Mamgaain Vs Union Of India Through The Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0065
Constitution Of India, 1950 — Article 32
Tribunals and Commissions07 Mar 2019Dismissed
Mukesh Kumar Gupta Vs Union Of India Through Its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0064
Tribunals and Commissions07 Mar 2019Disposed Off
Ram Dhari Vs Chairman-Cum-Managing Director
Central Administrative Tribunal · (2019) 03 CAT CK 0063
Tribunals and Commissions07 Mar 2019Dismissed
Bharat Bhushan Vs Union Of India Through Secretary (Revenue)
Central Administrative Tribunal · (2019) 03 CAT CK 0062
Customs And Central Excise Duties Drawback Rules, 1995 — Rule 15Central Civil Services (Conduct) Rules, 1964 — Rule 3(i), 3(ii), 3(iii)
Tribunals and Commissions07 Mar 2019Allowed
Ajit Singh, Constable Vs Govt. Of NCT Of Delhi And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0060
Tribunals and Commissions07 Mar 2019Disposed Off
Ashutosh Ranjan Vs UOI & Ors. Through Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0059
Tribunals and Commissions07 Mar 2019Dismissed
J.G. Wilson, S/o Sri J.V. George Vs Union Of India Represented By Its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0056