Tribunals and Commissions12 Mar 2019Dismissed
Satendra Kumar Vs Union Of India Through It’s Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0088
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 47 of 68
Tribunals and Commissions12 Mar 2019Disposed Off
Yogesh Kumar Vs Govt. Of NCT Of Delhi And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0087
Tribunals and Commissions12 Mar 2019Disposed Off
Dr. Sumit Sankhla Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 03 CAT CK 0086
Tribunals and Commissions12 Mar 2019Dismissed
Kapil Sharma Vs New Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 03 CAT CK 0085
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions12 Mar 2019Disposed Off
Karambir Vs Delhi Jal Board
Central Administrative Tribunal · (2019) 03 CAT CK 0084
Tribunals and Commissions12 Mar 2019Dismissed
Vishal Chillar Vs Union Of India Through Its Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0083
Tribunals and Commissions12 Mar 2019
Neeraj Kumar Vs North Delhi Municipal Corporation And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0081
Tribunals and Commissions11 Mar 2019Allowed
Anil Kumar Wagh Vs Union Of India
Central Administrative Tribunal · (2019) 03 CAT CK 0181
Tribunals and Commissions11 Mar 2019
Smt. G. Padma Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0180
Railway Servant (Discipline And Appeal) Rules, 1968 — Rule 1(2), 9(17)
Tribunals and Commissions11 Mar 2019
Dinesh Kumar Mishra Vs Govt. Of Delhi Through The Principal Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0094
Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)(a)Central Civil Services Rules (Revised Pay) 2008 — Rule 7(i)(A)(i)(ii)
Tribunals and Commissions11 Mar 2019Dismissed
Virendra Kumar, Retired Chief General Manager Vs Union Of India Through The Secretary Department Of Public Enterprises
Central Administrative Tribunal · (2019) 03 CAT CK 0090
Tribunals and Commissions11 Mar 2019Dismissed
Nandan Singh Vs Commissioner, North Delhi Municipal Corporation And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0082
Tribunals and Commissions11 Mar 2019Dismissed
Praveen Kumar Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 03 CAT CK 0080
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions11 Mar 2019Partly Allowed
Dinesh Kumar Jain Vs Union Of India Through Its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0079
Central Civil Service (Pension) Rules, 1972 — Rule 32, 38, 39, 40, 48, 48A 68Constitution Of India, 1950 — Article 14, 19, 21
Tribunals and Commissions11 Mar 2019Allowed
Anuragbachan Singh Vs Union Of India Through Its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0078
Tribunals and Commissions11 Mar 2019Dismissed
Ashok Kumar Yadav Vs Union Of India Through The General Manager
Central Administrative Tribunal · (2019) 03 CAT CK 0077
Tribunals and Commissions08 Mar 2019Disposed Off
Krishan Pal Sharma Vs Govt. Of NCT Of Delhi Through The Chief Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0074
Tribunals and Commissions08 Mar 2019Dismissed
Madan Pal Vs Govt. Of NCT Of Delhi Through The Chief Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0069
Tribunals and Commissions08 Mar 2019Dismissed
Pawan Singh Vs Union Of India Represented By Its Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0057
Tribunals and Commissions08 Mar 2019Dismissed
Pawan Singh Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 03 CAT CK 0055