Tribunals and Commissions19 Mar 2019Dismissed
Kaptan Singh Vs Commissioner, Navodaya Vidyala Samiti
Central Administrative Tribunal · (2019) 03 CAT CK 0124
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 45 of 68
Tribunals and Commissions19 Mar 2019Dismissed
Asha Vs Govt. Of NCT Of Delhi Through Its Chief Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0123
Delhi School Education Act, 1973 — Section 43Delhi School Education Rules, 1973 — Rule 43
Tribunals and Commissions18 Mar 2019Dismissed
Ravish V. Nayak Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0179
Customs Act, 1962 — Section 11, 108Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 27
Tribunals and Commissions18 Mar 2019Dismissed
Suwa Lal Meena Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0157
Indian Penal Code, 1860 — Section 279, 338Probation Of Offenders Act, 1958 — Section 3
Tribunals and Commissions18 Mar 2019Dismissed
Dr. Bipin Batra Vs National Board Of Examinations And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0154
Tribunals and Commissions18 Mar 2019Dismissed
Kavita Prakash Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0152
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions18 Mar 2019Dismissed
Harish Deshwal Vs Government Of NCT, Delhi And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0146
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
Tribunals and Commissions18 Mar 2019Dismissed
Sandeep Kapoor Vs Govt. Of NCT Of Delhi Through Chief Secretary
Central Administrative Tribunal
Tribunals and Commissions18 Mar 2019Disposed Off
Shyam Sunder Vs Shri Amulya Patnaik
Central Administrative Tribunal · (2019) 03 CAT CK 0122
Tribunals and Commissions18 Mar 2019Disposed Off
Natthi Lal Vs The Secretary Govt. Of India And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0121
Tribunals and Commissions15 Mar 2019Dismissed
Harish Chandra Sharma Vs Govt. Of N.C.T. Delhi And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0129
Tribunals and Commissions15 Mar 2019Disposed Off
Rajeev Kumar Mittal Vs Union Of India, Through The Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0120
Tribunals and Commissions15 Mar 2019Disposed Off
Nazneen Bano Vs Delhi Subordinate Services Selection Board ( DSSSB)
Central Administrative Tribunal · (2019) 03 CAT CK 0119
Administrative Tribunals Act, 1985 — Section 21(3)
Tribunals and Commissions15 Mar 2019Partly Allowed
General Manager Northern Railway Hospital Vs V. K. Walia
Central Administrative Tribunal · (2019) 03 CAT CK 0118
Tribunals and Commissions15 Mar 2019Dismissed
Ranjeet Singh Choudhary Vs Union Of India Through Its General Manager
Central Administrative Tribunal · (2019) 03 CAT CK 0116
Tribunals and Commissions15 Mar 2019Dismissed
Bhagat Ram Meena Vs Union Of India Through
Central Administrative Tribunal · (2019) 03 CAT CK 0115
Railway Servant (Discipline And Appeal) Rules, 1968 — Rule 9(12), 9(21)
Tribunals and Commissions15 Mar 2019Dismissed
Shivpal Singh Vs Central Bureau Of Investigation Through Its Director
Central Administrative Tribunal · (2019) 03 CAT CK 0114
Constitution Of India, 1950 — Article 226
Tribunals and Commissions15 Mar 2019Dismissed
Sanjay Mishra Vs Union Of India, Through Secretary Ministry Of Railways And Others
Central Administrative Tribunal · (2019) 03 CAT CK 0109
Constitution Of India, 1950 — Article 14, 21
Tribunals and Commissions15 Mar 2019Dismissed
Parshu Ram Prasad Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0105
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(ii)(iii)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions15 Mar 2019Dismissed
Mukesh Kumar Vs Govt. Of NCTD Through
Central Administrative Tribunal · (2019) 03 CAT CK 0104
Delhi Police Act, 1978 — Section 21Central Civil Services (Conduct) Rules, 1964 — Rule 3Constitution Of India, 1950 — Article 226, 227