Tribunals and Commissions26 Mar 2019Allowed
Nitesh Srivastava S/o Shri Krishna Murari Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0135
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 43 of 68
Tribunals and Commissions26 Mar 2019Dismissed
R.P. Singh S/o Pahlad Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0134
Central Civil Services Conduct Rules, 1964 — Rule 3(1)(i)
Tribunals and Commissions26 Mar 2019Dismissed
Arun Kumar Sharma Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0133
Central Civil Services Conduct Rules, 1964 — Rule 3
Tribunals and Commissions26 Mar 2019Dismissed
Sanjeev Singh Ahluwalia Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0132
All India Services (Leave) Rules, 1955 — Rule 7, 7(2), 7(2)(a), 7(2)(b), 7(2)(c)All India Services (Deathcum-Retirement Benefits) Rules, 1958 — Rule 16(2)
Tribunals and Commissions25 Mar 2019Dismissed
Ms. Punam Malhotra Vs Directorate Of Education And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0160
Tribunals and Commissions25 Mar 2019Dismissed
Sh. Barham Prakash Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0159
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions22 Mar 2019Allowed
Yasar Arafath Vs Deputy Director (Admn) And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0176
Constitution Of India, 1950 — Article 14, 16, 309, 311
Tribunals and Commissions22 Mar 2019Allowed
C.H. And Ors Ramanna Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0175
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions22 Mar 2019Dismissed
Annamalai Vs General Manager And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0174
Railway Services (Pension) Rules, 1993 — Rule 31, 407, 409(2)
Tribunals and Commissions22 Mar 2019Dismissed
K. Sundar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0171
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions22 Mar 2019Dismissed
Vijayakumar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0170
Tribunals and Commissions22 Mar 2019Dismissed
K. Rajendran Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0169
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions22 Mar 2019Disposed Off
S. Vasudevan Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0168
Tribunals and Commissions22 Mar 2019Dismissed
K. Munuswamy And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0167
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions21 Mar 2019Allowed
R. Suresh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0178
Tribunals and Commissions21 Mar 2019Allowed
S.D. Jayaprakash And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0177
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions20 Mar 2019Disposed Off
K.P. Srivastava And Ors Vs Union Of India through its Secretary And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0166
Tribunals and Commissions20 Mar 2019Dismissed
Rajesh Kumar Jha Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0165
Tribunals and Commissions20 Mar 2019Dismissed
Gajendra Kumar Vs Kendriya Vidyalaya Sangathan And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0164
Tribunals and Commissions20 Mar 2019Dismissed
Sh. Mahavir Vats Vs Commissioner And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0163
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 3(1)(ii), 3(1)(iii), 15(1), 15(1)(a), 15(2)