Tribunals and Commissions10 Apr 2019
Ms. Archana Saxena Vs Union Of India through
Central Administrative Tribunal · (2019) 04 CAT CK 0013
Constitution Of India, 1950 — Article 14, 16, 16(1), 21, 309
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 41 of 68
Tribunals and Commissions10 Apr 2019Dismissed
Krishna Kumar Rajput Vs Union Of India thro
Central Administrative Tribunal · (2019) 04 CAT CK 0011
Tribunals and Commissions10 Apr 2019Dismissed
Savitri Kumari Vs Lady Harding Medical Collegeb
Central Administrative Tribunal · (2019) 04 CAT CK 0006
Tribunals and Commissions10 Apr 2019Dismissed
Krishan Goel Vs Union Of India through
Central Administrative Tribunal · (2019) 04 CAT CK 0002
Tribunals and Commissions10 Apr 2019Dismissed
Pradnya Raghunath Mirgal Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0001
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions09 Apr 2019Dismissed
Robins Badesra Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0099
Constitution Of India, 1950 — Article 14, 15, 21
Tribunals and Commissions09 Apr 2019Dismissed
Mithlesh Vs Chief Secretary
Central Administrative Tribunal · (2019) 04 CAT CK 0098
Tribunals and Commissions09 Apr 2019Dismissed
Keshab Kumar Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0097
Tribunals and Commissions09 Apr 2019Disposed Off
Atul Krishna Goswami And Ors Vs Hasmukh Adhia And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0095
Tribunals and Commissions09 Apr 2019Dismissed
Neelam Dhar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0094
Tribunals and Commissions09 Apr 2019Dismissed
Vikas Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 04 CAT CK 0093
Tribunals and Commissions09 Apr 2019Dismissed
Payamber Raza Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0090
Tribunals and Commissions09 Apr 2019Dismissed
Shashi Mohan Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0085
Tribunals and Commissions09 Apr 2019Dismissed
Ravi Kumar Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0084
Tribunals and Commissions09 Apr 2019Dismissed
Namonarayan Meena Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0083
Tribunals and Commissions09 Apr 2019Dismissed
Yash Pal Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0082
Constitution Of India, 1950 — Article 311(2)(b)
Tribunals and Commissions09 Apr 2019Dismissed
Ram Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0081
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions09 Apr 2019Dismissed
Jagmal Sharma Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0079
Negotiable Instruments Act, 1881 — Section 138Indian Penal Code, 1860 — Section 120B, 406, 420Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions09 Apr 2019Disposed Off
Rakesh Kumar Nain And Ors Vs Delhi State Industrial & Infrastructure And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0077
Tribunals and Commissions09 Apr 2019Disposed Off
Gajender Sharma And Ors Vs Delhi State Industrial & Infrastructure
Central Administrative Tribunal · (2019) 04 CAT CK 0076