Tribunals and Commissions22 Apr 2019Disposed Off
Suresh Dabas Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 04 CAT CK 0025
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 39 of 68
Tribunals and Commissions22 Apr 2019Disposed Off
Bhimraj Meena (Now Bhimraj Dhanna) Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0023
Tribunals and Commissions22 Apr 2019Dismissed
Anand Prakash Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0022
Tribunals and Commissions22 Apr 2019Dismissed
Santosh Kumar Agarwal Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0021
Tribunals and Commissions22 Apr 2019Dismissed
Uma Shankar Singh Yadav Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0020
Tribunals and Commissions22 Apr 2019Disposed Off
V. Anandham Vs Union Of India & Others: ThrougH
Central Administrative Tribunal · (2019) 04 CAT CK 0016
Tribunals and Commissions16 Apr 2019
D. Shanthi Sankar Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0370
Constitution of India-Article 14
Tribunals and Commissions16 Apr 2019
Laxmi Narayan Meena Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0365
Public Premises (Eviction of Unauthorised Occupants) Act, 1971-Section 7; sub-sections (1), (2), (2A) and (3)Interest Act, 1978Fundamental Rules-Rule 48A (iv)(C)(ii)(8)
Tribunals and Commissions16 Apr 2019
Subhash Chander Vs The Commissioner (North DMC) & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0362
Tribunals and Commissions16 Apr 2019Allowed
Subhash Chander Vs Commissioner (North DMC) And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0103
Tribunals and Commissions16 Apr 2019Dismissed
Ravinder Kumar Yadav Vs Commissioner Of Police & Ors through
Central Administrative Tribunal · (2019) 04 CAT CK 0019
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions16 Apr 2019Dismissed
Momraj Singh Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0017
Tribunals and Commissions16 Apr 2019Dismissed
Dinesh Kumar Singh Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 14
Tribunals and Commissions16 Apr 2019Dismissed
Rajeev Kumar Jain Vs Union Of India: Through
Central Administrative Tribunal · (2019) 04 CAT CK 0008
Constitution Of India, 1950 — Article 14
Tribunals and Commissions16 Apr 2019Dismissed
D. Shanthi Sankar Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0003
Constitution Of India, 1950 — Article 14
Tribunals and Commissions15 Apr 2019
Samar Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0369
Constitution of India-Articles 14, 19, 21
Tribunals and Commissions15 Apr 2019
Hari Om P. Sharma Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 04 CAT CK 0368
CCS (RP) Rules, 2008
Tribunals and Commissions15 Apr 2019
Sujit Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 04 CAT CK 0367
Tribunals and Commissions15 Apr 2019
Dal Chand Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0366
Constitution of India-Article 226CPC-Section 114, Order 47 Rule 1, 47
Tribunals and Commissions15 Apr 2019
Swati Bajpai Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0358