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Central Administrative Tribunal judgments, 2019

1,349 judgments · page 38 of 68

Tribunals and Commissions24 Apr 2019Dismissed

Chandra Prakash Vs Union Of India, Through

Central Administrative Tribunal · (2019) 04 CAT CK 0054

Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Central Civil Service (Temporary Service) Rules, 1965 — Rule 5
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Tribunals and Commissions24 Apr 2019Dismissed

Manish Kumar Goel Vs Lt. Governor

Central Administrative Tribunal · (2019) 04 CAT CK 0042

Prevention Of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d)Delhi Municipal Corporation Act, 1957 — Section 95(2)(a)Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 19
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Tribunals and Commissions23 Apr 2019Dismissed

Braham Singh Vs Union Of India, through its Secretary

Central Administrative Tribunal · (2019) 04 CAT CK 0038

Administrative Tribunals Act, 1985 — Section 22(3), 22(2)(f), 22(2)(3)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)
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