Tribunals and Commissions02 May 2019Disposed Off
Neeraj Kumar, Aged about 32 years Vs Chairman-cum-Managing Director
Central Administrative Tribunal · (2019) 05 CAT CK 0007
Indian Penal Code, 1860 — Section 406, 498A, 506
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 36 of 68
Tribunals and Commissions02 May 2019Dismissed
HC(Min.) Krishna No.7002DAP Vs Government Of NCT Of Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0004
Delhi Police (Punishment & Appeal) Rules, 1980 — Rule 16(xii)(a)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions02 May 2019Dismissed
Ram Gopal Singh Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0003
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions02 May 2019
Bhagwan Thakur Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0002
Tribunals and Commissions02 May 2019
Hemant Kumar Sharma And Ors Vs Chief Executive Officer And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0001
Tribunals and Commissions01 May 2019Dismissed
Malkhan Singh Verma Vs Union Of India Through
Central Administrative Tribunal · (2019) 05 CAT CK 0070
Tribunals and Commissions01 May 2019
Neeraj Sharma Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0037
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(ii), 3(1) (iii)
Tribunals and Commissions01 May 2019Dismissed
Ashok Kumar Singh Vs Union Of India through Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0025
Tribunals and Commissions01 May 2019Dismissed
K.C. Ghumaria, IRS Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0024
Tribunals and Commissions01 May 2019Allowed
Raghubir Chand (Aged about 53 years) Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0006
Tribunals and Commissions01 May 2019
Santosh Kumar Sharma Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0005
Tribunals and Commissions30 Apr 2019Dismissed
Sheela Devi Vs Union Of India & Ors Through
Central Administrative Tribunal · (2019) 04 CAT CK 0069
Tribunals and Commissions30 Apr 2019
Kamlesh Mittal Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0067
Administrative Tribunals Act, 1985 — Section 19, 20(2), 20(2)(b), 21, 21(1), 21(3), 21(1)(a), 21(1)(b)Central Civil Services (Pension) Rules, 1972 — Rule 70 Indian Railway Establishment Code, — Rule 2544Karnataka Civil Services (Conduct) Rules, 1966 — Rule 296, 299(1)(b)
Tribunals and Commissions30 Apr 2019
B.S. Madhav Rao And ors Vs UOI through
Central Administrative Tribunal · (2019) 04 CAT CK 0032
Constitution Of India, 1950 — Article 16, 16(1), 16(4)
Tribunals and Commissions29 Apr 2019Disposed Off
Dr. Jagdish Prasad Singh Vs Government Of NCT Of Delhi
Central Administrative Tribunal · (2019) 04 CAT CK 0070
Tribunals and Commissions29 Apr 2019Dismissed
Dr. Jagdish Prasad Singh S/o Shri Ganeshi Lal Vs Principal Secretary And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0057
Central Civil Services (Conduct) Rules, 1964 — Rule 15
Tribunals and Commissions26 Apr 2019Dismissed
Yashwant Nath Singh Vs Public Services Enterprises Board
Central Administrative Tribunal · (2019) 04 CAT CK 0058
Tribunals and Commissions26 Apr 2019Dismissed
Anil Kumar Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 04 CAT CK 0056
Tribunals and Commissions26 Apr 2019
Anita Saxena Vs Kendriya Vidyalaya Sangathan Through
Central Administrative Tribunal · (2019) 04 CAT CK 0044
Education Code for Kendriya Vidyalaya Sangathan — Rule 51Education Code for Kendriya Vidyalaya Sangathan — Article 51
Tribunals and Commissions26 Apr 2019Dismissed
K.K. Lathika Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0040