Tribunals and Commissions07 May 2019Allowed
HC (Min.) Shishu Pal, Aged 38 years Vs Govt. Of NCTD Trough
Central Administrative Tribunal · (2019) 05 CAT CK 0043
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 34 of 68
Tribunals and Commissions07 May 2019Dismissed
Ashok Kumar Vs Chief Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0040
Tribunals and Commissions07 May 2019Dismissed
Avtar Singh Vs Union Of India Trough
Central Administrative Tribunal · (2019) 05 CAT CK 0039
Indian Penal Code, 1860 — Section 307Railway Servants Discipline and Appeal Rules, 1968 — Rule 3, 1342 (2)
Tribunals and Commissions07 May 2019Dismissed
Ishwar Dass Vs Union Of India, Through
Central Administrative Tribunal · (2019) 05 CAT CK 0036
Railway Services (Pension) Rules, 1993 — Rule 20, 31
Tribunals and Commissions07 May 2019Dismissed
No.6968243, Umar Farooque And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0030
Constitution Of India, 1950 — Article 14
Tribunals and Commissions07 May 2019Dismissed
Manzar Elahi Vs Union Of India/Ministry Of Textile
Central Administrative Tribunal · (2019) 05 CAT CK 0029
Tribunals and Commissions07 May 2019Disposed Off
Vinay Kumar (PIS No. 28892801) And Ors Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 05 CAT CK 0028
Tribunals and Commissions06 May 2019Disposed Off
Ashutosh Srivastava Vs National Building Construction Corporation
Central Administrative Tribunal · (2019) 05 CAT CK 0096
Tribunals and Commissions06 May 2019Dismissed
Mohd. Sohail Vs Union Public Service Commission
Central Administrative Tribunal · (2019) 05 CAT CK 0094
Tribunals and Commissions06 May 2019Disposed Off
Jagat Narayan Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0049
Tribunals and Commissions06 May 2019
Jitendra Kumar (OBC) And Ors Vs Union Of India Trough
Central Administrative Tribunal · (2019) 05 CAT CK 0048
Tribunals and Commissions06 May 2019Disposed Off
Shivpal Singh Vs Central Bureau Of Investigation
Central Administrative Tribunal · (2019) 05 CAT CK 0044
Tribunals and Commissions06 May 2019Disposed Off
Gulshan Kumar Vs GNCT Of Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0042
Tribunals and Commissions06 May 2019
Bharat Ahuja (Aged 56 ½ years) (Group ‘A’) Vs Mohan Jit Singh
Central Administrative Tribunal · (2019) 05 CAT CK 0041
Tribunals and Commissions06 May 2019
Balbir Singh Vs Delhi Transport Corporation Through
Central Administrative Tribunal · (2019) 05 CAT CK 0031
Tribunals and Commissions06 May 2019Dismissed
Sunder Singh Vs Government Of N.C.T. Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0015
Tribunals and Commissions06 May 2019Dismissed
Tara Chand Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0013
Tribunals and Commissions03 May 2019Allowed
Suman Teotia Vs Deputy Commissioner Of Police
Central Administrative Tribunal · (2019) 05 CAT CK 0091
Administrative Tribunal’s Act, 1985 — Section 19Indian Penal Code, 1860 — Section 377Deputy Police (Punishment & Appeal Amendment ) Rules, 1994 — Rule 12, 25A
Tribunals and Commissions03 May 2019Partly Allowed
Dr. Krati Mehrotra Vs Dr. Baba Saheb Ambedkar Hospital
Central Administrative Tribunal · (2019) 05 CAT CK 0062
Maternity Benefit Act, 1961 — Section 5(2)
Tribunals and Commissions03 May 2019
A. K. Malhotra Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0050