Tribunals and Commissions09 May 2019Disposed Off
Vinita W/O Sh. Ravinder Singh Vs Govt. Of Nct Of Delhi Through
Central Administrative Tribunal · (2019) 05 CAT CK 0080
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 33 of 68
Tribunals and Commissions09 May 2019Dismissed
Hira Lal And Ors Vs Union Of India & Others : Through
Central Administrative Tribunal · (2019) 05 CAT CK 0066
Tribunals and Commissions09 May 2019Dismissed
Hira Lal Bhat Vs Chairman and Managing Director
Central Administrative Tribunal · (2019) 05 CAT CK 0058
Constitution Of India, 1950 — Article 21, 41, 47
Tribunals and Commissions09 May 2019Allowed
Shivnand Sharma Vs Union Of India Through General Manager
Central Administrative Tribunal · (2019) 05 CAT CK 0056
Tribunals and Commissions09 May 2019Dismissed
Bhajan Lal Vs Union Of India through
Central Administrative Tribunal · (2019) 05 CAT CK 0052
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14(18)Railway Servant (Discipline & Appeal) Rules, 1958 — Rule 9(21)
Tribunals and Commissions08 May 2019Dismissed
P.D. Kanunjna Vs Central Board Of Direct Taxes
Central Administrative Tribunal · (2019) 05 CAT CK 0102
Income Tax Act, 1961 — Section 143(3), 153A, 153B
Tribunals and Commissions08 May 2019Disposed Off
Jagdish Prasad Vs Chairman
Central Administrative Tribunal · (2019) 05 CAT CK 0085
Central Civil Services (Pension) Rules, 1972 — Rule 41
Tribunals and Commissions08 May 2019
B.P. Mahaur Vs Union Of India Through
Central Administrative Tribunal · (2019) 05 CAT CK 0069
Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(1), 9(2a)Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions08 May 2019Dismissed
Ramesh Kumar Vs Delhi Police
Central Administrative Tribunal · (2019) 05 CAT CK 0065
Tribunals and Commissions08 May 2019Disposed Off
Rajender Swaroop Sharma Vs Municipal Corporation Of Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0063
Code of Civil Procedure, 1908 — Section 115Administrative Tribunals Act, 1985 — Section 29
Tribunals and Commissions08 May 2019Dismissed
Dr. Tanzen Wangchuk Vs Central Council For Research In Unani Medicine
Central Administrative Tribunal · (2019) 05 CAT CK 0059
Tribunals and Commissions08 May 2019Disposed Off
Madan Lal, Retd. Technical Assistant, Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0057
Tribunals and Commissions08 May 2019Dismissed
Baljeet Singh (Ex-Constable) Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 05 CAT CK 0053
Delhi Police Act, 1978 — Section 21Code Of Criminal Procedure, 1973 — Section 164Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 11(1), 11(3), 16(3)
Tribunals and Commissions08 May 2019Dismissed
Ved Prakash (Driver) Age about 40 years Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0020
Tribunals and Commissions08 May 2019Disposed Off
Birender Singh Vs GNCT Of Delhi, through
Central Administrative Tribunal · (2019) 05 CAT CK 0019
Tribunals and Commissions07 May 2019
Kochurani Mathew Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 05 CAT CK 0088
Tribunals and Commissions07 May 2019Disposed Off
Charanjit Sharda Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0087
Tribunals and Commissions07 May 2019Allowed
Const. Chhatar Pal Vs Govt. Of Nct Of Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0081
Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4, 21Delhi Police (Punishment & Appeal) Rules 1980 — Rule 12
Tribunals and Commissions07 May 2019
Dal Singh Vs UOI & Ors. Through
Central Administrative Tribunal · (2019) 05 CAT CK 0051
Tribunals and Commissions07 May 2019
M.A. Imam, Group A Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0047