Tribunals and Commissions15 May 2019Dismissed
Mohan Singh Vs Union Of India & Others Through
Central Administrative Tribunal · (2019) 05 CAT CK 0060
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 32 of 68
Tribunals and Commissions14 May 2019Disposed Off
Ram Pyare Yadav Vs Chief Managing Director
Central Administrative Tribunal · (2019) 05 CAT CK 0089
Central Civil Services (Pension) Rules, 1972 — Rule 71, 73
Tribunals and Commissions14 May 2019Dismissed
Bhgwana Vs Union Of India Through
Central Administrative Tribunal · (2019) 05 CAT CK 0084
Tribunals and Commissions14 May 2019Disposed Off
Dr. Seema Akbar Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0083
Tribunals and Commissions14 May 2019Dismissed
Harihar Prasad Mohanty Vs Union Of India Through
Central Administrative Tribunal · (2019) 05 CAT CK 0079
Tribunals and Commissions14 May 2019Disposed Off
Vinod Kumar (Chief Water Analyst) Vs Delhi Jal Board
Central Administrative Tribunal · (2019) 05 CAT CK 0078
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i)(ii), 3(1)(ii)
Tribunals and Commissions14 May 2019Dismissed
Bijender Yadav, Scientist E Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0075
Central Civil Services (Temporary Services) Rules, 1965 — Rule 5, 5(1)
Tribunals and Commissions14 May 2019Disposed Off
Viney Kumar Vs Union Of India : Through
Central Administrative Tribunal · (2019) 05 CAT CK 0074
Tribunals and Commissions14 May 2019Dismissed
Raj Kumar Age 46 Years Vs Medical Superintendent
Central Administrative Tribunal · (2019) 05 CAT CK 0072
Administrative Tribunals Act, 1985 — Section 19CCS (CCA) Rules, 1965 — Rule 11(vii)
Tribunals and Commissions14 May 2019Allowed
Tej Pal And Ors Vs Government Of Nct Of Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0068
Tribunals and Commissions13 May 2019
Suo Motu Contempt Vs Tushar Ranjan Mohanty
Central Administrative Tribunal · (2019) 05 CAT CK 0095
Tribunals and Commissions13 May 2019Disposed Off
Shivani Adhikari Vs Indian Red Cross Society, (Nhq)
Central Administrative Tribunal · (2019) 05 CAT CK 0082
Tribunals and Commissions13 May 2019Dismissed
S K Chaudhary Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0077
Indian Penal Code, 1860 — Section 193Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions13 May 2019Disposed Off
Madan Lal Batra And Ors Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0076
Tribunals and Commissions13 May 2019Disposed Off
Dr. Subhash Chandra Vs Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0073
Tribunals and Commissions13 May 2019Allowed
Shubham Agarwal Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0067
Tribunals and Commissions10 May 2019Dismissed
Constable Shaliender Singh Vs Govt. Of Nctd Through
Central Administrative Tribunal · (2019) 05 CAT CK 0071
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions10 May 2019Disposed Off
S.K.Trikha Vs Managing Director Of Rites Ltd.
Central Administrative Tribunal · (2019) 05 CAT CK 0061
Administrative Tribunals Act, 1985 — Section 21
Tribunals and Commissions10 May 2019Disposed Off
Rajesh Kumar (Aged 48 years) Vs Union Of India, The Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0055
Rights Of Disabilities Act, 2016 — Section 2(r)
Tribunals and Commissions09 May 2019Dismissed
Jagjit Singh Vs Govt. Of NCTD Through
Central Administrative Tribunal · (2019) 05 CAT CK 0101
Indian Penal Code, 1860 — Section 34, 304B, 308, 498