Tribunals and Commissions31 May 2019Dismissed
Ramesh Chander Vs The Director General And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0105
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 31 of 68
Tribunals and Commissions31 May 2019Dismissed
Brijpal Singh And Ors. Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0104
Tribunals and Commissions31 May 2019Dismissed
Naresh Kumar Vs The Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0103
Constitution Of India, 1950 — Article 14, 16(2)
Tribunals and Commissions30 May 2019Dismissed
Makar Dwaj Singh And Ors Vs Director General And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0100
Tribunals and Commissions26 May 2019Disposed Of
Amar Pal Panwar Vs Kendriya Vidyala Sangthan
Central Administrative Tribunal · (2019) 05 CAT CK 0107
Tribunals and Commissions26 May 2019Dismissed/Disposed Of
Ajay Kumar Puri And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0106
Tribunals and Commissions25 May 2019Dismissed
Pawan Kumar Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0115
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions25 May 2019Dismissed
Jagdish Prasad And Ors Vs Commission for Agricultural And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0114
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 7
Tribunals and Commissions25 May 2019Dismissed
Kaptan Singh And Ors Vs Prakash Javedakar And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0113
Tribunals and Commissions25 May 2019Dismissed
R.S. Khan Vs Union Of India And Others
Central Administrative Tribunal · (2019) 05 CAT CK 0111
Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions25 May 2019Disposed Of
Anil Kumar Vs Sports Authority Of India And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0110
Tribunals and Commissions25 May 2019Dismissed
Chander Mohan Trehan Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0109
Central Civil Services (Pension) Rules, 1972 — Rule 37A, 37A(4)Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions25 May 2019Dismissed
Harsh Shrivastava Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 05 CAT CK 0108
Administrative Tribunals Act, 1985 — Section 19Disabilities (Equal Opportunities Protection Of Rights And Full Participation) Act, 1995 — Section 2(o)
Tribunals and Commissions17 May 2019Disposed Off
Braham Singh [retired PGT (Maths) Teacher] Vs Government Of N.C.T. Of Delhi,
Central Administrative Tribunal · (2019) 05 CAT CK 0099
Tribunals and Commissions17 May 2019Disposed Off
Dr. Sunil Kr. Verma (aged 63 years) Vs Chief Administrative Officer
Central Administrative Tribunal · (2019) 05 CAT CK 0098
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions17 May 2019Dismissed
Asha Sahai Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0097
Tribunals and Commissions17 May 2019Disposed Off
Raj Kishan Vs Development Authority
Central Administrative Tribunal · (2019) 05 CAT CK 0093
Constitution Of India, 1950 — Article 14, 16, 226
Tribunals and Commissions15 May 2019
Ravi Kiran Jha Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2019) 05 CAT CK 0092
Tribunals and Commissions15 May 2019Dismissed
Sanjay Kumar Vs Govt. Of Nct Of Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0090
Tribunals and Commissions15 May 2019Allowed
Dharambir Singh Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 05 CAT CK 0064