Tribunals and Commissions17 Jul 2019Allowed
Tarawati Vs Union Of India Through The General Manager And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0034
Railway Services (Pension) Rules, 1993 — Rule 100
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 29 of 68
Tribunals and Commissions17 Jul 2019Allowed
Satyendra Kumar Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0019
Tribunals and Commissions17 Jul 2019Dismissed
Arun R.S., S/o Radhakrishnan K.M. Vs Union Of India, Represented By The Secretary To Government Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0018
Tribunals and Commissions17 Jul 2019Dismissed
Anil Kumar Vs Union Of India & Others Through
Central Administrative Tribunal · (2019) 07 CAT CK 0016
Tribunals and Commissions17 Jul 2019Dismissed
Shivam Siddharth And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0001
Constitution Of India, 1950 — Article 14
Tribunals and Commissions16 Jul 2019Allowed
Sankalp Devendra Vs Delhi Metro Rail Corporation Limited
Central Administrative Tribunal · (2019) 07 CAT CK 0033
Delhi Metro Rail Corporation Conduct, Discipline And Appeal Rules, 2005 — Rule 44
Tribunals and Commissions16 Jul 2019Disposed Off
Narender Singh Vs State Govt Of NCT Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0026
Central Civil Services Pension Rules, 1972 — Rule 41
Tribunals and Commissions15 Jul 2019Disposed Off
Anant Prakash Srivastava And Ors Vs Controller General Of Patents And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0042
Tribunals and Commissions12 Jul 2019Dismissed
Narender Kumar Vs Delhi Police And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0048
Tribunals and Commissions12 Jul 2019Dismissed
Birma Devi And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0046
Central Civil Service (Pension) Rules, 1972 — Rule 2, 14
Tribunals and Commissions12 Jul 2019Partly Allowed
Ram Naresh Tiwari Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0044
Central Civil Service (Pension) Rules, 1972 — Rule 9, 9(4), 11(i), 11(ii), 11(iv), 16, 69, 69(1)(c)
Tribunals and Commissions12 Jul 2019Disposed Off
Vinay Kumar Bawa Vs Commissioner Of Central Excise (Delhi – I)
Central Administrative Tribunal · (2019) 07 CAT CK 0043
Central Civil Service (Pension) Rules, 1972 — Rule 9, 48A, 69, 83
Tribunals and Commissions12 Jul 2019Dismissed
K.D.S. Yadav Vs Kendariya Vidyalaya Sangathan And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0039
Tribunals and Commissions12 Jul 2019Dismissed
Sajjan Singh Vs Union Of India & Others
Central Administrative Tribunal · (2019) 07 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions12 Jul 2019Disposed Off
Santar Pal Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0029
Delhi Municipal Corporation Act, 1957 — Section 304A
Tribunals and Commissions12 Jul 2019Disposed Off
Mohan Lal Vs Principal Secretary And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0024
Tribunals and Commissions12 Jul 2019Dismissed
Ram Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0020
Tribunals and Commissions12 Jul 2019Dismissed
Bhagwan @ Shri Bhagwan Sharma Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0011
Tribunals and Commissions11 Jul 2019Allowed
Dharam Singh Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0035
Central Civil Services Pension Rules, 1972 — Rule 9(2)(b), 9(2)(b)(ii)
Tribunals and Commissions11 Jul 2019Dismissed
Ravi Dabas Vs Delhi Police And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0021
Code Of Civil Procedure, 1908 — Section 114Code Of Civil Procedure, 1908 — Order 47 Rule 1Constitution Of India, 1950 — Article 226