Tribunals and Commissions05 Aug 2019Disposed Off
Laxman Vs Union Of India Through And Ors.
Central Administrative Tribunal · (2019) 08 CAT CK 0006
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 27 of 68
Tribunals and Commissions01 Aug 2019Disposed Off
Rishal Khan And Anr. Vs Govt. Of NCTD Through And Ors.
Central Administrative Tribunal · (2019) 08 CAT CK 0007
Indian Penal Code, 1860 — Section 34, 120B, 420, 468, 471Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12
Tribunals and Commissions01 Aug 2019Dismissed
Rakesh Vs Delhi Subordinate Services Selection Board (DSSSB) And Anr.
Central Administrative Tribunal · (2019) 08 CAT CK 0002
Tribunals and Commissions01 Aug 2019Dismissed
Charu Dixit Vs Directorate Of Education And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0001
Tribunals and Commissions31 Jul 2019Dismissed
Akshay Vs Commissioner Of Police And Anr.
Central Administrative Tribunal · (2019) 07 CAT CK 0072
Indian Penal Code, 1860 — Section 419, 511Central Civil Services (Medical Examination) Rules, 1957 — Rule 2Central Civil Services (Pension) Rules, 1972 — Rule 38
Tribunals and Commissions31 Jul 2019Dismissed
Ompal Vs Chief Executive Offiver And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0071
Central Civil Services (Pension) Rules, 1972 — Rule 54(6)
Tribunals and Commissions31 Jul 2019Partly Allowed
Mahal Singh Vs Union Of India Through And Anr.
Central Administrative Tribunal · (2019) 07 CAT CK 0067
Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1)(d), 13(2)Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 11(1)Central Civil Services (Pension) Rules, 1972 — Rule 9, 69
Tribunals and Commissions31 Jul 2019Allowed
Director And Anr. Vs V.V. Krishna Sarma
Central Administrative Tribunal · (2019) 07 CAT CK 0062
Administrative Tribunals Act, 1985 — Section 21, 27
Tribunals and Commissions31 Jul 2019Dismissed
Dr. Bhim Sen Behera Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0061
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Revised Pay) Rules, 2016 — Rule 3(x)
Tribunals and Commissions31 Jul 2019Dismissed
Wazir Chand Vs Govt. Of NCT Of Delhi And Anr.
Central Administrative Tribunal · (2019) 07 CAT CK 0060
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions31 Jul 2019Dismissed
Bharat Singh Negi And Anr. Vs Central Bureau Of Investigation And Anr.
Central Administrative Tribunal · (2019) 07 CAT CK 0059
Tribunals and Commissions31 Jul 2019Dismissed
Deepak, Compassionate Appointment Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0057
Guardians And Wards Act, 1890 — Section 10Constitution Of India, 1950 — Article 14, 16, 226
Tribunals and Commissions30 Jul 2019Allowed
Madhuri Dabral Vs Union Of India Through
Central Administrative Tribunal · (2019) 07 CAT CK 0075
Tribunals and Commissions30 Jul 2019Allowed
Shambhu Ram Vs Chief General Manager And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0068
Tribunals and Commissions30 Jul 2019Dismissed
Raj Kumar Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0065
Tribunals and Commissions30 Jul 2019Dismissed
Madan Lal Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0064
Administrative Tribunal Act, 1985 — Section 21, 21(1), 21(2), 21(3)Constitution Of India, 1950 — Article 14, 226, 323A
Tribunals and Commissions30 Jul 2019Disposed Off
Constable Ajit Singh Vs Govt. Of NCTD Through And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0063
Prevention Of Corruption Act, 1988 — Section 7, 13Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12, 15, 15(2)Constitution Of India, 1950 — Article 311(2)(b)
Tribunals and Commissions30 Jul 2019Allowed
Shakuntala Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0054
Tribunals and Commissions30 Jul 2019Disposed Off
Dinesh And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0051
Tribunals and Commissions29 Jul 2019Disposed Off
Ishwar Chander Vs Chairman And Anr.
Central Administrative Tribunal · (2019) 07 CAT CK 0076