Tribunals and Commissions16 Aug 2019Disposed Off
Sugam Arora And Anr Vs Dr. C. Chandramouli
Central Administrative Tribunal · (2019) 08 CAT CK 0043
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 25 of 68
Tribunals and Commissions16 Aug 2019Disposed Off
Uttam Dey Sarkar And Ors Vs Dr. C. Chandramouli
Central Administrative Tribunal · (2019) 08 CAT CK 0041
Tribunals and Commissions16 Aug 2019Dismissed
Bhajan Lal Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0033
Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 9.21
Tribunals and Commissions14 Aug 2019
Madan Pal Singh Vs The Chief Secretary & Ors.
Central Administrative Tribunal · (2019) 08 CAT CK 0820
POC Act, 1988-Section 7/13(1)(d)Constitution of India-Article 300-AC.C.S. (Pension) Rules, 1972-Rule 9, 69
Tribunals and Commissions14 Aug 2019Allowed
Kishan Lal Vs Govt. Of NCT Of Delhi Through The Chief Secretary And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0067
Tribunals and Commissions14 Aug 2019Dismissed
G.S. Purba Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0045
Tribunals and Commissions14 Aug 2019Dismissed
Tara Singh And Anr Vs Union Of India Through The GM And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0034
Tribunals and Commissions14 Aug 2019Dismissed
Naresh Kumar Vs Chairperson cum Managing Director And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0032
Tribunals and Commissions14 Aug 2019Dismissed
Manju Yadav Vs Kendriya Vidyalaya Sanathan
Central Administrative Tribunal · (2019) 08 CAT CK 0031
Constitution Of India, 1950 — Article 226
Tribunals and Commissions14 Aug 2019Dismissed
Sarju Prasad Vs Union Of India Through The General Manager Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0028
Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1)(d)Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 5(6), 5(7), 14(i)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10
Tribunals and Commissions14 Aug 2019Dismissed
Radha Krishanan Nair Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 08 CAT CK 0027
Tribunals and Commissions14 Aug 2019Dismissed
Rakesh Goswami Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0026
Central Civil Service (Pension) Rules, 1972 — Rule 2, 19, 19(1), 20
Tribunals and Commissions14 Aug 2019Dismissed
Deepika S. Kumar Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0025
Constitution Of India, 1950 — Article 14, 16, 19
Tribunals and Commissions13 Aug 2019Disposed Off
Harsh Singh And Ors Vs Union Of India, Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0035
Tribunals and Commissions13 Aug 2019Disposed Off
Thana Ram Arora Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0029
Central Civil Services (Pension) Rules, 1972 — Rule 59(1), 59(1)(c)(iii), 59(2), 61(4), 68
Tribunals and Commissions13 Aug 2019Dismissed
Director Vs Indrajeet Yadav
Central Administrative Tribunal · (2019) 08 CAT CK 0021
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions13 Aug 2019Dismissed
Surinder Maan Vs Delhi Transport Corporation And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0014
Indian Penal Code, 1860 — Section 34, 279, 294, 304, 304A, 323, 324, 325, 337, 364, 394, 451, 506BAdministrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions09 Aug 2019Dismissed
Arun Kumar Sharma Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0039
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions09 Aug 2019Disposed Off
Kuldeep Kumar Vs Chief Executive Officer And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0038
Tribunals and Commissions08 Aug 2019Dismissed/Disposed Off
Dushyant Kaushik And Ors Vs Staff Selection Commission And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0037