Tribunals and Commissions22 Aug 2019Dismissed
Madhu Sharma Vs East Delhi Municipal Corporation And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0065
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 24 of 68
Tribunals and Commissions22 Aug 2019Allowed
Hari Shanker Sharma And Ors Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0064
Constitution Of India, 1950 — Article 1, 16
Tribunals and Commissions22 Aug 2019Dismissed
Murti Devi Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0052
Tribunals and Commissions22 Aug 2019Dismissed
Dinesh Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0051
Enemy Property Act, 1968 — Section 7(3)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11(i), 11(ii), 11(iii), 11(iv), 11(v), 11(vi), 11(vii), 11(viii), 11(ix), 14, 14(2), 14(3), 14(4), 15(3), 15(4), 20
Tribunals and Commissions22 Aug 2019Allowed
Desh Raj Vs Govt. Of NCTD Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0050
Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 5(1)
Tribunals and Commissions22 Aug 2019Disposed Off
Jasbir Singh Sodhi Retired Assistant Engineer Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0049
Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Central Civil Services (Pension) Rules, 1972, — Rule 59(1)(c)(iii)
Tribunals and Commissions22 Aug 2019Dismissed
VB Mehta Vs AIIMS And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0047
Central Civil Services (Pension) Rules, 1972 — Rule 26
Tribunals and Commissions22 Aug 2019Dismissed
Shantanu Basu Vs Union Of India And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0042
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11, 11(vii), 11(viii), 11(ix), 14, 15(4)Central Civil Services (Pension) Rules, 1972 — Rule 40Constitution Of India, 1950 — Article 226, 309
Tribunals and Commissions21 Aug 2019Allowed
Tejbir Singh Bhati And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0100
Tribunals and Commissions21 Aug 2019Dismissed
Dr. Shabana Parveen Vs Ministry Of AYUSH And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0099
Constitution Of India, 1950 — Article 14
Tribunals and Commissions21 Aug 2019Dismissed
Jeewan Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0070
Central Civil Services (Pension) Rules, 1972 — Rule 38
Tribunals and Commissions21 Aug 2019Allowed
Kamlesh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0066
Tribunals and Commissions20 Aug 2019Dismissed
Nigar Fatima Vs Bharat Sanchar Nigam Limited (BSNL) And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0075
Constitution Of India, 1950 — Article 226
Tribunals and Commissions20 Aug 2019Allowed
Rajesh Kumar Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0072
Public Premises (Eviction Of Unauthorized Possession) Act, 1971 — Section 4, 7
Tribunals and Commissions20 Aug 2019Allowed
Kishore Dhakate Vs Secretary And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0071
Tribunals and Commissions19 Aug 2019Disposed Off
Virendra Kumar And Anr Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0073
Tribunals and Commissions19 Aug 2019Disposed Off
Ramakrishna Dutta Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0046
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions19 Aug 2019Allowed
ST Augustine Vs Union Of India
Central Administrative Tribunal · (2019) 08 CAT CK 0040
Central Civil Services (Pension) Rules, 1972 — Rule 48, 48(1), 48(2), 48A
Tribunals and Commissions16 Aug 2019Disposed Off
Monika Aggarwal Vs Union Of India Through And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0048
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16
Tribunals and Commissions16 Aug 2019Disposed Off
Dr. H.P. Singh Vs Union Of India Through
Central Administrative Tribunal · (2019) 08 CAT CK 0044