Tribunals and Commissions28 Aug 2019Dismissed
Jawahar Navodaya Vidyalaya Catering And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0058
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 23 of 68
Tribunals and Commissions27 Aug 2019Dismissed
Manish Kumar Namdev Vs Managing Director And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0086
Code Of Criminal Procedure, 1973 — Section 313Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Section 14(18)
Tribunals and Commissions27 Aug 2019Dismissed
Rakesh Kumar Vs Govt. Of NCT Of Delhi And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0084
Central Civil Services (Medical Examination) Rules, 1957 — Rule 2Central Civil Services (Pension) Rules, 1972 — Rule 38Constitution Of India, 1950 — Article 226
Tribunals and Commissions27 Aug 2019Disposed Off
Renu Rani Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0081
Central Civil Services (Pension) Rules, 1972 — Rule 40, 40(1)
Tribunals and Commissions27 Aug 2019Disposed Off
Mangal Vs North Municipal Corporation Of Delhi And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0079
Tribunals and Commissions27 Aug 2019Dismissed
Inspr. Krishan Vs Govt. Of NCTD Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0077
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 24(3)Central Civil Services Conduct Rules, 1964 — Rule 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18
Tribunals and Commissions27 Aug 2019Dismissed
Harbhajan Singh Vs Union Of India Thro.
Central Administrative Tribunal · (2019) 08 CAT CK 0062
Central Civil Services (Pension) Rules, 1972 — Rule 37, 37(3)
Tribunals and Commissions27 Aug 2019Dismissed
Narottam Singh Shami Vs Govt. Of NCTD Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0061
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Section 14, 68, 69(1)(c)Central Civil Services (Pension) Rules, 1972 — Rule 68Constitution Of India, 1950 — Article 14, 19, 21
Tribunals and Commissions27 Aug 2019Dismissed
Hari Narain Tripathi Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0060
Central Administrative Tribunal (Procedure) Rules, 1987 — Section 15Constitution Of India, 1950 — Article 226
Tribunals and Commissions27 Aug 2019Dismissed
Nirmal Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0059
Prevention Of Corruption (PC) Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 378(3)Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12, 25B, 148(2)
Tribunals and Commissions27 Aug 2019Dismissed
Union Of India And Anr Vs Vinod Kumar Jain And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0056
Tribunals and Commissions27 Aug 2019Disposed Off
Sanjeev Kumar Kaushik And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0055
Administrative Tribunals Act, 1985 — Section 12, 13, 13(2), 35, 35(2)(c), 36, 36A, 36(b), 37Constitution Of India, 1950 — Article 14, 72, 309
Tribunals and Commissions27 Aug 2019Disposed Off
Kamal Prasad Vs President Secretariat And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0053
Tribunals and Commissions26 Aug 2019Allowed
Jagdish Chander Pant And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0083
Central Civil Services (Leave Travel Concession) Rules, 1988 — Rule 13
Tribunals and Commissions26 Aug 2019Allowed
Jai Bhagwan Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 08 CAT CK 0082
Tribunals and Commissions26 Aug 2019Dismissed
Jatinder Pal Singh Vs Union Of India And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0078
Hindu Adoption And Maintenance Act, 1956 — Section 4, 9, 16Evidence Act, 1872 — Section 106
Tribunals and Commissions26 Aug 2019Allowed
Sameer Dikshit Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0054
Tribunals and Commissions22 Aug 2019Dismissed
Shakuntala Vs Chief Administrative Officer
Central Administrative Tribunal · (2019) 08 CAT CK 0074
Tribunals and Commissions22 Aug 2019Allowed
Sumitra Devi Vs General Manager And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0069
Family Pension Scheme For Railway Servants, 1964 — Rule 75(2)(a)(b)
Tribunals and Commissions22 Aug 2019Partly Allowed
Raj Kumar Nirala And Ors Vs Director And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0068