COURT ARCHIVE

Central Administrative Tribunal judgments, 2019

1,349 judgments · page 21 of 68

Tribunals and Commissions06 Sept 2019Dismissed

Union Of India Through And Ors Vs Ram

Central Administrative Tribunal · (2019) 09 CAT CK 0018

Code Of Criminal Procedure, 1973 — Section 173(2) 173(8)Administrative Tribunals Act, 1985 — Section 20(1), 20(2), 20(2)(b), 21(1)(b), 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1

Tribunals and Commissions06 Sept 2019Dismissed

Honey Heera Vs Commissioner Of Delhi Police And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0012

Tribunals and Commissions05 Sept 2019Dismissed

Sharda Devi Vs Union Of India Through And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0032

Railway Service (Pension) Rules, 1993 — Rule 65

Tribunals and Commissions05 Sept 2019Dismissed

Jagdish Chand Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0017

Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15Central Civil Service (Pension) Rules, 1972 — Rule 5(2)Constitution Of India, 1950 — Article 14, 21, 309, 148(5)

Tribunals and Commissions05 Sept 2019Allowed

Ram Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0014

Hindu Marriage Act, 1955 — Section 5(i), 16Hindu Succession Act, 1956 — Section 8, 10Administrative Tribunals Act, 1985 — Section 21

Tribunals and Commissions05 Sept 2019Dismissed

A.P. Pandey Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0013

Tribunals and Commissions04 Sept 2019Dismissed

Surender Ahlawat Vs Ministry Of Social Justice And Empowerment And Anr

Central Administrative Tribunal · (2019) 09 CAT CK 0015

Constitution Of India, 1950 — Article 309

Tribunals and Commissions04 Sept 2019Dismissed

Amardeep Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0008

Administrative Tribunal Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1

Tribunals and Commissions04 Sept 2019Dismissed

Raj Kumar Vs Delhi Transport Corporation

Central Administrative Tribunal · (2019) 09 CAT CK 0005

Tribunals and Commissions04 Sept 2019Dismissed

Ratan Lal Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0004

Constitution Of India, 1950 — Article 226, 227

Tribunals and Commissions04 Sept 2019Dismissed

Neeru Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0003

Tribunals and Commissions03 Sept 2019Allowed

Sudhir Kumar And Ors Vs Central Vigilance Commission And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0049

Tribunals and Commissions03 Sept 2019Dismissed

Pradeep And Ors Vs Charan Singh Chauhan And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0019

Administrative Tribunals Act, 1985 — Section 19, 22, 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17

Tribunals and Commissions03 Sept 2019Disposed Off

Laxmi Devi Vs Prasar Bharati Through Its CEO And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0016

Constitution Of India, 1950 — Article 226

Tribunals and Commissions03 Sept 2019Allowed

Rati Ram Dhawaria Vs Union Of India Through And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0002

Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15, 23(ii)

Tribunals and Commissions03 Sept 2019Allowed

Arvind Kumar Vs Union Of India Through And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0001

Railway Services (Pension) Rules, 1993 — Rule 20, 107

Tribunals and Commissions02 Sept 2019Dismissed

Surinderpal Tanwar Vs South Delhi Municipal Corporation And Anr

Central Administrative Tribunal · (2019) 09 CAT CK 0021

Administrative Tribunals Act, 1985 — Section 22(3)(f)

Tribunals and Commissions02 Sept 2019Dismissed

Rajpal Singh Vs Commissioner Of Police And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0020

Administrative Tribunals Act, 1985 — Section 22(3)(f)

Tribunals and Commissions02 Sept 2019Disposed Off

P.K. Chaturvedi Vs Union Of India Through And Anr

Central Administrative Tribunal · (2019) 09 CAT CK 0011

Constitution Of India, 1950 — Article 14, 19, 21, 300A

Tribunals and Commissions02 Sept 2019Dismissed

Ashok Raj Arora Vs Union Of India Through And Ors

Central Administrative Tribunal · (2019) 09 CAT CK 0010

Indian Penal Code, 1860 — Section 120B, 170, 384, 419, 420, 511Central Civil Service (Conduct) Rules, 1964 — Rule 3(i), 3(ii), 3(iii)Central Civil Services (Leave) Rules, 1972 — Rule 39(3)