Tribunals and Commissions02 Sept 2019Allowed/Disposed Off
Dr. Yog Dhyan Banga Vs Union Of India And Anr
Central Administrative Tribunal · (2019) 09 CAT CK 0009
Central Civil Services (Pension) Rules, 1972 — Rule 68
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 22 of 68
Tribunals and Commissions02 Sept 2019Disposed Off
Amita Sudan Vs Govt. Of NCT Of Delhi Through And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0007
Central Civil Services (Pension) Rules, 1972 — Rule 59(2)
Tribunals and Commissions02 Sept 2019Allowed
Abhishek Yadav Vs Staff Selection Commission (NR) And Anr
Central Administrative Tribunal · (2019) 09 CAT CK 0006
Tribunals and Commissions30 Aug 2019Dismissed
Hodil Singh Vs Govt. Of NCT Of Delhi Through And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0098
Central Civil Services (Pension) Rules, 1972 — Rule 39, 41, 41(1)
Tribunals and Commissions30 Aug 2019Dismissed
Rajkumar Vs Vice Chairman And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0097
Tribunals and Commissions30 Aug 2019Disposed Off
Ram Kumar Rathi Vs Hon'ble Lt. Governor Of Delhi And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0096
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 25A, 25B, 25C
Tribunals and Commissions30 Aug 2019Dismissed
Dogar Ram Vs Ministry Of Science And Technology And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0095
Central Civil Services (Pension) Rules, 1972 — Rule 5, 5(1), 5(2), 81(1), 83(1)
Tribunals and Commissions30 Aug 2019Disposed Off
Union Of India And Others Vs Bishamber Dayal
Central Administrative Tribunal · (2019) 08 CAT CK 0094
Administrative Tribunal Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions30 Aug 2019Dismissed
Secretary And Ors Vs Devi Saran
Central Administrative Tribunal · (2019) 08 CAT CK 0093
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions30 Aug 2019Dismissed
Naseema And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0092
Administrative Tribunals Act, 1985 — Section 14Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions30 Aug 2019Dismissed
S.P. Singh Vs UOI And Ors. Through
Central Administrative Tribunal · (2019) 08 CAT CK 0091
Tribunals and Commissions30 Aug 2019Dismissed
Union Of India And Ors Vs Zakir H. Pathan And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0090
Tribunals and Commissions30 Aug 2019Dismissed
Mahendra Kumar Vs Union Of India Through And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0089
Administrative Tribunals Act, 1985 — Section 21(3)Constitution Of India, 1950 — Article 311
Tribunals and Commissions30 Aug 2019Disposed Off
Dr. Shipra Agarwal Vs Government Of India
Central Administrative Tribunal · (2019) 08 CAT CK 0085
Maternity Benefits Act, 1961 — Section 4, 5, 12, 21, 23, 27Constitution Of India, 1950 — Article 12, 14, 15, 15(3)
Tribunals and Commissions30 Aug 2019Dismissed
Himanshu Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0076
Tribunals and Commissions29 Aug 2019Dismissed
Neeraj Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0057
Indian Penal Code, 1860 — Section 34, 384, 389
Tribunals and Commissions28 Aug 2019Dismissed
Firoz Khan Vs President Indian Council Of Agricultural And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0088
Tribunals and Commissions28 Aug 2019Dismissed
Dr. S.C. Lali Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0087
Tribunals and Commissions28 Aug 2019Dismissed
Ishwar Dass Vs Union Of India Through And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0080
Tribunals and Commissions28 Aug 2019Dismissed
Sandeep Sirohi Vs Chief Secretary And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0063