Tribunals and Commissions16 Sept 2019Allowed
Raju Singh Vs Secretary And Anr
Central Administrative Tribunal · (2019) 09 CAT CK 0042
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 20 of 68
Tribunals and Commissions16 Sept 2019Disposed Off
Priyanka Bijol Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0039
Tribunals and Commissions16 Sept 2019Dismissed
Mohit Pal Vs Office Of The Director Horticulture And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0038
Constitution Of India, 1950 — Article 226
Tribunals and Commissions16 Sept 2019Dismissed
Shiva Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0036
Constitution Of India, 1950 — Article 226
Tribunals and Commissions13 Sept 2019Dismissed
Sudhir Kr. Sharma Vs The General Manager And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0045
Constitution Of India, 1950 — Article 226
Tribunals and Commissions13 Sept 2019Disposed Off
Pawan Kumar And Ors Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0037
Administrative Tribunals Act, 1985 — Section 20
Tribunals and Commissions13 Sept 2019Dismissed
Vijay Vs Government Of Nct Of Delhi And Anr
Central Administrative Tribunal · (2019) 09 CAT CK 0035
Tribunals and Commissions13 Sept 2019Allowed
Babu Lal Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0034
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions12 Sept 2019Dismissed
Nk Agarwal Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0041
Tribunals and Commissions12 Sept 2019Allowed
Radhika Joshi Vs Commissioner
Central Administrative Tribunal · (2019) 09 CAT CK 0031
Tribunals and Commissions12 Sept 2019Allowed
Ram Avtar Vashist Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 09 CAT CK 0030
Tribunals and Commissions12 Sept 2019Disposed Off
Manju Lochav Vs Union Of India & Ors Through
Central Administrative Tribunal · (2019) 09 CAT CK 0029
Tribunals and Commissions12 Sept 2019Dismissed
Anjali Das And Ors Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0026
Tribunals and Commissions12 Sept 2019Dismissed
Suraj Bhan Vs Union Of India & Others, Through And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0025
Tribunals and Commissions12 Sept 2019Dismissed
Jai Bhagwan Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 09 CAT CK 0023
Tribunals and Commissions11 Sept 2019Dismissed
Dr. Dinesh Kumar Paliwal Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0033
Central Civil Services (Pension) Rules, 1972 — Rule 48ACentral Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions11 Sept 2019Dismissed
Sharda Gupta Vs Bharat Sanchar Nigam Ld. And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0028
Tribunals and Commissions11 Sept 2019Dismissed
Swatantra Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0022
Indian Penal Code, 1860 — Section 120(b), 201, 409, 457, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
Tribunals and Commissions09 Sept 2019Dismissed
Sheela Devi And Anr Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 09 CAT CK 0024
Constitution Of India, 1950 — Article 226
Tribunals and Commissions06 Sept 2019Allowed
Satendra Pal Vs Union Of India & Others Through
Central Administrative Tribunal · (2019) 09 CAT CK 0027