Tribunals and Commissions08 Aug 2019Allowed
Sunheri Devi Vs Joint Secretary And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0036
Constitution Of India, 1950 — Article 14, 16, 34(1)(d)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 26 of 68
Tribunals and Commissions08 Aug 2019Dismissed
Haspatal Karamchari Panchayat And Anr Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0024
Central Civil Services (Pension) Rules, 1972 — Rule 2d, 28, 28(b)Constitution Of India, 1950 — Article 309
Tribunals and Commissions08 Aug 2019Dismissed
Ram Prit Thakur Vs Kendriya Vidyalaya Sangathan And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0023
Tribunals and Commissions08 Aug 2019Dismissed
Kamala And Anr Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0022
Administrative Tribunals Act, 1985 — Section 20Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions08 Aug 2019Disposed Off
R.D. Jaglan Vs Union Of India Through The General Manager And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0020
Payment Of Gratuity Payment, 1972 — Section 7(3), 7(3A)
Tribunals and Commissions08 Aug 2019Dismissed
Dev Ansh Batra Vs Parasar Bharti Secretariat
Central Administrative Tribunal · (2019) 08 CAT CK 0019
Constitution Of India, 1950 — Article 226
Tribunals and Commissions08 Aug 2019Dismissed
M.P. Niranjan Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0017
Tribunals and Commissions08 Aug 2019Dismissed
Sushil Kumar Bali Vs Government Of India, Through And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0015
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions08 Aug 2019Disposed Off
Chandra Prakash Srivastava Vs Union Of India And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0012
Indian Penal Code, 1860 — Section 120B, 420
Tribunals and Commissions08 Aug 2019Disposed Off
Mohar Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0011
Tribunals and Commissions07 Aug 2019Disposed Of
Sandeep Singh Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0101
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Aug 2019Dismissed
Surya Pratap Raw And Ors Vs Mahanagar Telephone Nigam Limited And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0018
Tribunals and Commissions07 Aug 2019Dismissed
Om Prakash Vs Secretary And Anr
Central Administrative Tribunal · (2019) 08 CAT CK 0016
Tribunals and Commissions07 Aug 2019Dismissed
Devinder Singh Vs Govt. Of N.C.T. Through The Secretary And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0013
Tribunals and Commissions06 Aug 2019Disposed Off
Sita Ram Vs Union Of India And Ors.
Central Administrative Tribunal · (2019) 08 CAT CK 0005
Tribunals and Commissions06 Aug 2019Dismissed
Laxmi Narayan Meena And Anr. Vs Union Of India And Anr.
Central Administrative Tribunal · (2019) 08 CAT CK 0004
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17(1)
Tribunals and Commissions06 Aug 2019Dismissed
Dalsingh And Anr. Vs Union Of India And Ors.
Central Administrative Tribunal · (2019) 08 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 167(2), Order 47 Rule 1
Tribunals and Commissions05 Aug 2019Dismissed
Savitri Vs Union Of India & Others Through
Central Administrative Tribunal · (2019) 08 CAT CK 0010
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions05 Aug 2019Dismissed
Nadeem Vs Indira Gandhi National Open University, (IGNOU) And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions05 Aug 2019Dismissed
Staff Selection Commission (NR) Vs Sneha Gandhi And Ors
Central Administrative Tribunal · (2019) 08 CAT CK 0008
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226