Tribunals and Commissions29 Jul 2019Disposed Off
Urmila Devi Vs Mahanagar Telephone Nigam Limited And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0073
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 28 of 68
Tribunals and Commissions26 Jul 2019Dismissed
Kakali Bose Vs Govt. Of NCT Of Delhi And Anr.
Central Administrative Tribunal · (2019) 07 CAT CK 0074
Central Civil Services (Leave) Rules, 1972 — Rule 7(1), 7(2)
Tribunals and Commissions26 Jul 2019Dismissed
Neelam Raghuvanshi Vs Chief Secretary And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0069
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(iii)
Tribunals and Commissions26 Jul 2019Dismissed
M.M. Singh Vs Union Of India
Central Administrative Tribunal · (2019) 07 CAT CK 0055
Tribunals and Commissions26 Jul 2019Dismissed
M.K. Kaushal And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0052
Tribunals and Commissions25 Jul 2019Allowed
Dayawati Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 07 CAT CK 0066
Tribunals and Commissions25 Jul 2019Dismissed
Govt. Of NCT Of Delhi And Ors Vs Dr.Sharad Kr. Gautam And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0058
Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(3), 22(3)(a), 22(3)(f), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions25 Jul 2019Dismissed
Dr. MPS Mahandroo Vs Chief Secretary And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0056
Tribunals and Commissions25 Jul 2019Allowed
Sunehari Devi Jatav Vs Union Of India
Central Administrative Tribunal · (2019) 07 CAT CK 0053
Tribunals and Commissions23 Jul 2019Dismissed
Shishu Pal Vs Govt. Of NCTD Through And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0070
All India Services (Discipline And Appeal) Rules, 1969 — Rule 4Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions23 Jul 2019Partly Allowed
Narsi Ram Ratan Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0006
Central Civil Services Pension Rules, 1972 — Rule 68
Tribunals and Commissions22 Jul 2019Dismissed
Ms. Abida Khatoon aged about 67 years Vs Director General And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0002
Central Civil Services Pension Rules, 1972 — Rule 54(6)
Tribunals and Commissions19 Jul 2019Dismissed
Babban Choudhary And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions19 Jul 2019Allowed
Bimla Devi Vs North Delhi Municipal Corporation (NDMC) And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0027
Tribunals and Commissions19 Jul 2019Disposed Off
Laxmi Narian, Group „C? Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0014
Tribunals and Commissions19 Jul 2019Dismissed
Indro Devi Vs Govt. Of India And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0012
Tribunals and Commissions19 Jul 2019Dismissed
Ramesh Chand Gupta Vs Mahanagar Telephone Nigam Limited And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0004
Central Civil Services Pension Rules, 1972 — Rule 58, 71, 71(3)(b), 73
Tribunals and Commissions18 Jul 2019Dismissed
Sudhir Kumar Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2019) 07 CAT CK 0041
Tribunals and Commissions17 Jul 2019Disposed Off
S.P. Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 07 CAT CK 0050
Tribunals and Commissions17 Jul 2019Dismissed
Suresh Kumar Vs Union Of India And Ors.
Central Administrative Tribunal · (2019) 07 CAT CK 0049