Tribunals and Commissions03 May 2019Allowed
Shambhu Nath Singh Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 05 CAT CK 0046
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 35 of 68
Tribunals and Commissions03 May 2019
Ministry Of Law And Justice Vs Dr. Harinder Pal Singh
Central Administrative Tribunal · (2019) 05 CAT CK 0045
Constitution Of India, 1950 — Article 14
Tribunals and Commissions03 May 2019Disposed Off
Vinod Kumar Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 05 CAT CK 0038
Delhi Police (Promotion & Confirmation) Rules, 1980 — Rule 17(i)
Tribunals and Commissions03 May 2019Disposed Off
Nirmala Devi W/o Late Sh. Dharampal Vs Delhi Jal Board
Central Administrative Tribunal · (2019) 05 CAT CK 0033
Tribunals and Commissions03 May 2019Disposed Off
Palepuvenkata Vijayaprasanna Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2019) 05 CAT CK 0027
Tribunals and Commissions03 May 2019Disposed Off
Inder Jeet (OT Assistant) And Ors Vs Union Of India through its Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0026
Tribunals and Commissions03 May 2019Dismissed
Ganesh Kumar Jain Vs Government Of NCT Of Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0023
Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d)Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14, 15, 16, 17, 18, 19(i)
Tribunals and Commissions03 May 2019Dismissed
Harphool Singh Vs Government Of NCT Of Delhi through
Central Administrative Tribunal · (2019) 05 CAT CK 0018
Constitution of India, 1950 — Article 226, 227
Tribunals and Commissions03 May 2019Disposed Off
Dinesh Kumar Sharma Vs Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0017
Tribunals and Commissions02 May 2019Dismissed
Dinesh Nautiyal Vs Central Provident Fund Commissioner
Central Administrative Tribunal · (2019) 05 CAT CK 0086
Employees' Provident Fund Staff (CCA) Rules, 1971 — Rule 10(8B)
Tribunals and Commissions02 May 2019Disposed Off
Mr. Subachchan Pandey Vs Union Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0054
Tribunals and Commissions02 May 2019Disposed Off
Dr. Manoj Kumar Jain Vs Office Of The Registrar General Of India
Central Administrative Tribunal · (2019) 05 CAT CK 0035
Tribunals and Commissions02 May 2019Allowed
Yad Ram Yadav Vs Government Of NCT Of Delhi
Central Administrative Tribunal · (2019) 05 CAT CK 0034
Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions02 May 2019
Dinesh Upadhya Vs Union Of India Through
Central Administrative Tribunal · (2019) 05 CAT CK 0032
Tribunals and Commissions02 May 2019Disposed Off
Shamsher Singh And Ors Vs Employees State Insurance Corporation
Central Administrative Tribunal · (2019) 05 CAT CK 0022
Tribunals and Commissions02 May 2019Allowed
D. B. Mukherjee And Ors Vs Chief Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0021
Tribunals and Commissions02 May 2019Dismissed
Narottam Kumar Vs Secretary
Central Administrative Tribunal · (2019) 05 CAT CK 0016
Tribunals and Commissions02 May 2019Dismissed
Ramji Lal Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 05 CAT CK 0012
Tribunals and Commissions02 May 2019Dismissed
Pankaj Kumar Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 05 CAT CK 0010
Tribunals and Commissions02 May 2019Disposed Off
Rameshwar Paswan Vs Union Of India through
Central Administrative Tribunal · (2019) 05 CAT CK 0009