Tribunals and Commissions26 Apr 2019Dismissed
Jagdish Chand Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0031
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 37 of 68
Tribunals and Commissions26 Apr 2019Dismissed
Brijesh Beniwal Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0028
Tribunals and Commissions25 Apr 2019Disposed Off
Sushila Sharma Vs N.C.T. Of Delhi
Central Administrative Tribunal · (2019) 04 CAT CK 0073
Tribunals and Commissions25 Apr 2019
Ved Prakash Vs Chairman
Central Administrative Tribunal · (2019) 04 CAT CK 0072
Limitation Act, 1963 — Section 14
Tribunals and Commissions25 Apr 2019Allowed
Lal Singh Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 04 CAT CK 0071
Tribunals and Commissions25 Apr 2019Dismissed
Sanjay Kaushik Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0066
Central Civil Services (Pension) Rules, 1972 — Rule 48A, 48A(4), 88
Tribunals and Commissions25 Apr 2019Dismissed
Siriya Vs Delhi Jal Board (DJB)
Central Administrative Tribunal · (2019) 04 CAT CK 0065
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions25 Apr 2019Dismissed
Balvinder Singh Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0063
Tribunals and Commissions25 Apr 2019
Sandeep Kumar Vs Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2019) 04 CAT CK 0053
Tribunals and Commissions25 Apr 2019Dismissed
Naveen Sharma, S/o Sh. Dharam Raj Sharma Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 04 CAT CK 0052
Tribunals and Commissions25 Apr 2019Dismissed
Manoj Kumar Sharma Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0051
Tribunals and Commissions25 Apr 2019Dismissed
Mukesh Kumar Meena Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 04 CAT CK 0048
Tribunals and Commissions25 Apr 2019Dismissed
Aman Kaushik Vs Union Of India through
Central Administrative Tribunal · (2019) 04 CAT CK 0041
Persons with Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 33
Tribunals and Commissions25 Apr 2019Dismissed
Surender Pal Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 04 CAT CK 0039
Delhi Police, (Punishment & Appeal) Amendment Rules, 2011 — Rule 11(1)
Tribunals and Commissions25 Apr 2019Dismissed
Neelam Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 04 CAT CK 0033
Tribunals and Commissions25 Apr 2019Dismissed
Soniya Kashyap Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0029
Tribunals and Commissions25 Apr 2019Dismissed
Amit Malik Vs General Manager
Central Administrative Tribunal · (2019) 04 CAT CK 0027
Tribunals and Commissions24 Apr 2019Dismissed
Mohit Goyat Vs Govt. Of Nct Of Delhi
Central Administrative Tribunal · (2019) 04 CAT CK 0062
Tribunals and Commissions24 Apr 2019Partly Allowed
Dr.A.K. Mukhopadhyay Vs Union Of India, Through
Central Administrative Tribunal · (2019) 04 CAT CK 0061
Tribunals and Commissions24 Apr 2019Disposed Off
Lokpal Singh Negi (Retired Principal) Vs GNCT Of Delhi Through Tts Chief Secretary
Central Administrative Tribunal · (2019) 04 CAT CK 0060