Tribunals and Commissions15 Apr 2019
Praveen Kumar Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0357
Administrative Tribunals Act, 1985-Section 22(3)(f)Code of Civil Procedure-Section 114, Order 47 Rule 1
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 40 of 68
Tribunals and Commissions15 Apr 2019Dismissed
Praveen Kumar Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0102
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions15 Apr 2019Dismissed
Praveen Kumar Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 04 CAT CK 0018
Code Of Civil Procedure, 1908 — Section 22(3)(f), 114, Order 47 Rule 1Administrative Tribunals Act, 1985 — Section 22 (3) (f)
Tribunals and Commissions15 Apr 2019Disposed Off
Poonam Patwal @ Poonam Nayal Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 04 CAT CK 0015
Maternity Benefit (Amendment) Act, 2017 — Section 4(1)
Tribunals and Commissions15 Apr 2019Allowed
Samar Singh Vs Union Of India: Through
Central Administrative Tribunal · (2019) 04 CAT CK 0014
Constitution Of India, 1950 — Article 14, 19, 21Central Civil Services (Leave) Rules, 1972 — Rule 39(3)
Tribunals and Commissions15 Apr 2019Dismissed
Sujit Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0010
Tribunals and Commissions15 Apr 2019Disposed Off
Hari Om P. Sharma Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0007
Tribunals and Commissions15 Apr 2019Dismissed
Dal Chand Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0005
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions12 Apr 2019
Ravendra Mohal Dayal Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 04 CAT CK 0371
Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2), Rule 7
Tribunals and Commissions12 Apr 2019Allowed
Ram Chander Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0364
EPF Act
Tribunals and Commissions12 Apr 2019
Dr. Kavita Yadav Vs The Secretary & Ors.
Central Administrative Tribunal · (2019) 04 CAT CK 0359
Societies Registration Act, 1860Administrative Tribunal Act, 1985-Section 14Maternity Benefit Act, 1961-Section 5
Tribunals and Commissions12 Apr 2019Dismissed
Dr. Kavita Yadav Vs Secretary, Ministry Of Health And Family Welfare Department And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0101
Administrative Tribunals Act, 1985 — Section 14Maternity Benefit Act, 1961 — Section 5
Tribunals and Commissions12 Apr 2019Allowed
Ram Chander Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2019) 04 CAT CK 0100
Tribunals and Commissions12 Apr 2019Allowed
Ram Chander Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 04 CAT CK 0012
Tribunals and Commissions12 Apr 2019Disposed Off
Ravendra Mohal Dayal Vs Union Of India
Central Administrative Tribunal · (2019) 04 CAT CK 0004
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Prevention Of Corruption Act, 1988 — Rule 7
Tribunals and Commissions10 Apr 2019
Pradnya Raghunath Mirgal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 04 CAT CK 0372
CAT (Procedure) Rules, 1987-Rule 15Constitution of India-Article 227, 309
Tribunals and Commissions10 Apr 2019
Ms. Savitri Kumari Vs Lady Harding Medical College & Smt. S. K. Hospital & Anr.
Central Administrative Tribunal · (2019) 04 CAT CK 0363
Right to Information Act
Tribunals and Commissions10 Apr 2019
Umesh Kumar Sharma Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2019) 04 CAT CK 0361
Tribunals and Commissions10 Apr 2019
Shri Bhagwan Vs Government Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 04 CAT CK 0360
Delhi Police (Punishment and Appeal) Rules, 1980CCS (Pensions) Rules, 1972-Rule 41Delhi Police (Punishment & Appeal) Rules, 1965-Rule 8
Tribunals and Commissions10 Apr 2019
Umesh Kumar Sharma Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 04 CAT CK 0356
DDA Conduct, Disciplinary and Appeal Regulation, 1999-Rule 4.1(i) (ii) & (iii)