COURT ARCHIVE

Central Administrative Tribunal judgments, 2019

1,349 judgments · page 42 of 68

Tribunals and Commissions09 Apr 2019Dismissed

ASI Rishi Pal Singh Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2019) 04 CAT CK 0075

Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(3), 22(2)(3)(f), 22(3)(a), 22(3)(f), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1

Tribunals and Commissions09 Apr 2019Dismissed

All India CPWD (MRM) Karamchari Sangathan (Regd) And Ors Vs Director General Of Works And Ors

Central Administrative Tribunal · (2019) 04 CAT CK 0074

Tribunals and Commissions08 Apr 2019Dismissed

Prem Singh Vs Union Of India Through

Central Administrative Tribunal · (2019) 04 CAT CK 0092

Tribunals and Commissions08 Apr 2019Dismissed

Jitender Kumar Vs Union Of India Through

Central Administrative Tribunal · (2019) 04 CAT CK 0086

Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(2)(3)(f), 22(3)(a), 22(3)(f), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1

Tribunals and Commissions05 Apr 2019Dismissed

Dinesh Kumar Gurjar Vs Union Of India Through

Central Administrative Tribunal · (2019) 04 CAT CK 0091

Constitution Of India, 1950 — Article 226

Tribunals and Commissions05 Apr 2019Parly Allowed

S.K. Shrivastava Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2019) 04 CAT CK 0089

Tribunals and Commissions04 Apr 2019Allowed

Manorma Devi Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 04 CAT CK 0096

Tribunals and Commissions04 Apr 2019Dismissed

Yogender Singh And Ors Vs Union Of India & Others

Central Administrative Tribunal · (2019) 04 CAT CK 0080

Tribunals and Commissions04 Apr 2019Disposed Off

Devendra Kumar And Ors Vs Union Of India Through

Central Administrative Tribunal · (2019) 04 CAT CK 0078

Tribunals and Commissions02 Apr 2019Dismissed

Rajesh Kumar Bajaj Vs Union Public Service Commission And Ors

Central Administrative Tribunal · (2019) 04 CAT CK 0087

Tribunals and Commissions01 Apr 2019Disposed Off

Mukul Arya Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 04 CAT CK 0088

Tribunals and Commissions27 Mar 2019Dismissed

N. Jayakanthan And Ors Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 03 CAT CK 0173

Central Civil Services (Pension) Rules, 1972 — Rule 10

Tribunals and Commissions27 Mar 2019Disposed Off

Dr. Shachi Srivastava Vs Government Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2019) 03 CAT CK 0143

Tribunals and Commissions27 Mar 2019Dismissed

Narender Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 03 CAT CK 0142

Protection Of Rights And Full Participation) Act, 1995 — Section 47(1)

Tribunals and Commissions27 Mar 2019Dismissed

Shri Satyawan B Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 03 CAT CK 0141

Constitution Of India, 1950 — Article 226, 227

Tribunals and Commissions27 Mar 2019Disposed Off

Shri Vinod Kumar Makkar Vs Indian Council Of Agricultural Research And Ors

Central Administrative Tribunal · (2019) 03 CAT CK 0140

Tribunals and Commissions27 Mar 2019Dismissed

Deepansu Kumar Gaur S/o Rajbir Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 03 CAT CK 0139

Tribunals and Commissions27 Mar 2019Dismissed

Chetan Bhatia Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2019) 03 CAT CK 0138

Central Civil Services Conduct Rules, 1964 — Rule 3

Tribunals and Commissions26 Mar 2019

Sh. Sandeep Kumar Singh And Ors Vs Delhi Development Authority And Ors

Central Administrative Tribunal · (2019) 03 CAT CK 0137

Tribunals and Commissions26 Mar 2019Allowed

Ved Prakash Gupta Vs Commissioner (North DMC) And Ors

Central Administrative Tribunal · (2019) 03 CAT CK 0136