Tribunals and Commissions20 Mar 2019Dismissed
Dinesh Babu, Assistant Traffic Inspector Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0162
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 44 of 68
Tribunals and Commissions20 Mar 2019Dismissed
Rakesh Mehra Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0161
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 3(1)(i)(ii), 3(1)(i)(iii), 14Constitution Of India, 1950 — Article 226, 227, 309
Tribunals and Commissions20 Mar 2019Dismissed
Dr. H.C. Taneja And Ors Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0131
Central Health Services Rules, 2014 — Rule 2(g), 3, 13(2)
Tribunals and Commissions20 Mar 2019Dismissed
Shri Kshetrapal Singh Kushwaha Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0130
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions20 Mar 2019Disposed Off
Sh. Kartar Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0128
Tribunals and Commissions20 Mar 2019Dismissed
Mr. Ram Singh Vs State Of Govt. Of Delhi And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0127
Tribunals and Commissions20 Mar 2019Dismissed
Mukesh Bhardwaj Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0126
Tribunals and Commissions19 Mar 2019Dismissed
K. Ragavendran And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0172
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions19 Mar 2019Dismissed
Ms. Pushp Lata Sharma Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0158
Central Civil Services (Revised Pay) Rules, 1986 — Rule 3, 6, 6(3), 7, 7(1), 22, 22 (1)(a)(1), 31
Tribunals and Commissions19 Mar 2019Disposed Off
Sh. Vinod Kr. Sharma And Ors Vs Chairman, DDA And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0156
Tribunals and Commissions19 Mar 2019Allowed
Pradeep Kumar S/o Shri Krishan Dutta And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0155
Constitution Of India, 1950 — Article 136
Tribunals and Commissions19 Mar 2019Disposed Off
Sh. Deshraj Yadav And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0153
Tribunals and Commissions19 Mar 2019Allowed
Vipin Jha Vs Union Of India
Central Administrative Tribunal · (2019) 03 CAT CK 0151
Tribunals and Commissions19 Mar 2019Dismissed
Sh. Vijender Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0150
Tribunals and Commissions19 Mar 2019Dismissed
Anil Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0149
Tribunals and Commissions19 Mar 2019Dismissed
Ram Lal Khakhal Vs Ministry Of Social Justice And Empowerment And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0148
Tribunals and Commissions19 Mar 2019Dismissed
Vikas Yadav Vs Staff Selection Commission And Ors
Central Administrative Tribunal · (2019) 03 CAT CK 0147
Tribunals and Commissions19 Mar 2019Dismissed
Harpal Singh Panwar Vs Union Of India Through Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0145
Defence Research & Development Service Rules, 1979, — Rule 8, 8(2)(b)(ii)
Tribunals and Commissions19 Mar 2019Disposed Off
Mahesh Vs Union Of India Through The General Manager
Central Administrative Tribunal · (2019) 03 CAT CK 0144
Railway Service Pension Rules, 1993 — Rule 32Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions19 Mar 2019Dismissed
Sanjay Kumar Vs Union Of India, Through Its Secretary And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0125