Tribunals and Commissions07 Mar 2019Disposed Off
Avneet Chaudhary Vs Govt. Of NCT Through Its Chief Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0052
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 49 of 68
Tribunals and Commissions07 Mar 2019Disposed Off
Ashutosh Ranjan Vs Govt. Of India, Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0048
Tribunals and Commissions07 Mar 2019Dismissed
Sajjan Singh Vs Govt. Of NCT Of Delhi Through Commissioner Of Police
Central Administrative Tribunal · (2019) 03 CAT CK 0046
Tribunals and Commissions07 Mar 2019Dismissed
Mahesh Chander Singh Vs Union Of India Through
Central Administrative Tribunal · (2019) 03 CAT CK 0045
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 16Railway Servant Conduct Rules 1965 — Rule 3.1(i)(ii)(iii)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions06 Mar 2019Dismissed
Soni, D/o Sh. Rajbir Vs Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2019) 03 CAT CK 0076
Tribunals and Commissions06 Mar 2019Dismissed
Desh Raj Singh Tomer Vs Govt. Of NCT Of Delhi Through The Chief Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0072
Tribunals and Commissions06 Mar 2019Dismissed
Neha Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 03 CAT CK 0071
Tribunals and Commissions06 Mar 2019Disposed Off
S.K. Sajwan, Group Vs Bimal Kumar Roy And Other
Central Administrative Tribunal · (2019) 03 CAT CK 0070
Tribunals and Commissions06 Mar 2019Disposed Off
Ram Kishor Vs Union Of India Through Secretary I
Central Administrative Tribunal · (2019) 03 CAT CK 0068
Tribunals and Commissions06 Mar 2019Dismissed
Daya Chand, S/o Late Sh. Prithvi Singh Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 03 CAT CK 0067
Tribunals and Commissions06 Mar 2019Allowed
S. Radha Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0066
Tribunals and Commissions06 Mar 2019Disposed Off
Gopal Singh Vs Union Of India Through The Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0061
Tribunals and Commissions06 Mar 2019Dismissed
Santosh Kumari Dalal Vs Union Of India Through The Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0058
Tribunals and Commissions06 Mar 2019Disposed Off
Amrit Pal Singh Vs Union Of India Through The Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0053
Tribunals and Commissions06 Mar 2019Dismissed
Ram Kumar Vs Union Of India Through The General Manager
Central Administrative Tribunal · (2019) 03 CAT CK 0050
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions05 Mar 2019Disposed Off
Ramjan Khan Vs Delhi Transport Corporation (DTC)
Central Administrative Tribunal · (2019) 03 CAT CK 0039
Tribunals and Commissions05 Mar 2019Dismissed
Sanjay Kumar Gami Vs Ministry Of Railway, Through its Chairman
Central Administrative Tribunal · (2019) 03 CAT CK 0036
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)Constitution Of India, 1950 — Article 226
Tribunals and Commissions05 Mar 2019Dismissed
Tripta Lawrence Paul Vs Union Of India Ministry Of Health And Welfare
Central Administrative Tribunal · (2019) 03 CAT CK 0034
Tribunals and Commissions05 Mar 2019Disposed Off
Neeraj Kumar Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 03 CAT CK 0033
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21(1), 21(2), 21(3)Constitution Of India, 1950 — Article 10, 14, 14(4), 15, 15(4), 16, 16(4), 39A
Tribunals and Commissions05 Mar 2019Dismissed
K.S. Raman Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 03 CAT CK 0032