Tribunals and Commissions01 Mar 2019Disposed Off
Ram Kumar Malik Vs Union Of India Through
Central Administrative Tribunal · (2019) 03 CAT CK 0004
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 51 of 68
Tribunals and Commissions01 Mar 2019Disposed Off
Deepak Sharma Vs Chairman, Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2019) 03 CAT CK 0001
Tribunals and Commissions27 Feb 2019Dismissed
Satender Kumar Vs Govt. Of NCTD Through
Central Administrative Tribunal · (2019) 02 CAT CK 0205
Central Administrative Tribunals (Procedure) Rules, 1987 — Rule 16Central Civil Services (Conduct) Rules, 1964 — Rule 3Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15(2)
Tribunals and Commissions27 Feb 2019Dismissed
Gaurav Singh Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0190
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions27 Feb 2019Disposed Off
Lal Babu Rai Vs Council Of Scientific And Industrial Research
Central Administrative Tribunal · (2019) 02 CAT CK 0168
Tribunals and Commissions27 Feb 2019Dismissed
Purushottam Meena Vs Governor Of Delh
Central Administrative Tribunal · (2019) 02 CAT CK 0164
Delhi Municipal Corporation Act, 1957 — Section 332, 343, 344, 345A, 446AConstitution Of India, 1950 — Article 226, 227Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i)(ii)(iii)
Tribunals and Commissions27 Feb 2019Dismissed
Rupesh Kumar Maan Vs Union Of India Through The General Manager And Other
Central Administrative Tribunal · (2019) 02 CAT CK 0163
Tribunals and Commissions27 Feb 2019Allowed
Joint Forum Of Medical Technologists Of India Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0157
Code Of Civil Procedure, 1908 — Section 114
Tribunals and Commissions27 Feb 2019Disposed Off
Shamim Ahmad Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0156
Railway Service (Pension) Rules, 1993 — Rule (1), 8, 9, 90Constitution Of India, 1950 — Article 142
Tribunals and Commissions27 Feb 2019Dismissed
Shankar Lal Vs Commissioner Of Police & Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0146
Tribunals and Commissions27 Feb 2019Allowed
Vidyawati Rai Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0061
Evidence Act, 1872 — Section 108
Tribunals and Commissions27 Feb 2019Disposed Off
Shamim Ahmad Vs Union of India
Central Administrative Tribunal · (2019) 02 CAT CK 0017
Railway Service (Pension) Rules, 1993 — Rule 90Constitution Of India, 1950 — Article 142
Tribunals and Commissions27 Feb 2019
Joint Forum of Medical Technologists of India Vs Union of India
Central Administrative Tribunal · (2019) 02 CAT CK 0016
Tribunals and Commissions26 Feb 2019Dismissed
Rama Kant Shukla Vs National Institute Of Malaria Research Centre
Central Administrative Tribunal · (2019) 02 CAT CK 0201
Administrative Tribunals Act, 1985 — Section (1), (2), 19, 20, 21, 21(3)Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions26 Feb 2019Dismissed
Prakash Chand Meena Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0191
Gramin Dak Sevak (Conduct And Engagement) Rules, 2011 — Rule 3A, 4(3), 8, 8(2)
Tribunals and Commissions26 Feb 2019Partly Allowed
Chaman Lal Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0175
Tribunals and Commissions26 Feb 2019Dismissed
Kavita Prakash Vs Government Of N.C.T. Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0166
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions26 Feb 2019Dismissed
Bhikhari Lal Bharti Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0149
Tribunals and Commissions26 Feb 2019Allowed
Amit Kumar Bhati Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0060
Constitution of India, 1950 — Article 226
Tribunals and Commissions26 Feb 2019Dismissed
Rama Kant Shukla Vs M/O Health And Family Welfare
Central Administrative Tribunal · (2019) 02 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 21Constitution Of India, 1950 — Article 14, 16, 21