Tribunals and Commissions18 Feb 2019Disposed Off
Madhusudan N. Rangne Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0203
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 55 of 68
Tribunals and Commissions18 Feb 2019Disposed Off
R.S. Meena Addl. Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0188
Delhi Municipal Corporation Act, 1957 — Section 491
Tribunals and Commissions18 Feb 2019Dismissed
Central Institute Of Research On Goats Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0183
Constitution Of India, 1950 — Article 226, 227Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services Rules 1964 — Rule 3(1)(i)(ii)(iii)
Tribunals and Commissions18 Feb 2019Dismissed
Vinod Kumari Vs Govt. Of N.C.T.D.
Central Administrative Tribunal · (2019) 02 CAT CK 0178
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions18 Feb 2019Dismissed
Shri Jitender Kumar Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0176
Industrial Disputes Act, 1947 — Section 25F
Tribunals and Commissions18 Feb 2019Dismissed
Rahul Yadav Vs Divisional Railway Manager
Central Administrative Tribunal · (2019) 02 CAT CK 0169
Tribunals and Commissions18 Feb 2019Allowed
Govt. Of NCT Of Delhi Vs N C Goel
Central Administrative Tribunal · (2019) 02 CAT CK 0167
Tribunals and Commissions18 Feb 2019Dismissed
Premchandra Singh Vs A.N. Nanda And Other
Central Administrative Tribunal · (2019) 02 CAT CK 0165
Tribunals and Commissions18 Feb 2019Dismissed
Jai Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0151
Tribunals and Commissions18 Feb 2019Dismissed
Rajpal Singh Vs Commissioner Of Police & Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0145
Tribunals and Commissions15 Feb 2019
Mr. Nikesh Kumar Vs Vice Chairman, Delhi Development Authority
Central Administrative Tribunal · (2019) 02 CAT CK 0139
Tribunals and Commissions15 Feb 2019Allowed
Sanjiv Kaushik Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0131
Tribunals and Commissions15 Feb 2019Dismissed
Mr. Jitendra Kumar Ojha Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0129
Tribunals and Commissions15 Feb 2019Disposed Off
Municipal Corporation Doctor’s Association Vs Shri P.K. Gupta
Central Administrative Tribunal · (2019) 02 CAT CK 0120
Tribunals and Commissions15 Feb 2019Allowed
Dr. Vijay Pratap Singh Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0109
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions15 Feb 2019Dismissed
Ghurey Lal S/o Sh. Jai mal Nath Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0105
Tribunals and Commissions15 Feb 2019Dismissed
Sh. Surendra Pal Singh S/o Sh. Bhanwar Singh Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0104
Central Administrative Tribunal Act, 1985 — Section 19Gramin Dak Sevaks (Conduct & Engagement) Rules, 2001 — Rule 10, 12, 12(3)GDS (Conduct & Engagement) Rules, 2011 — Rule 3A(v), 3A(vi), 9(iii)
Tribunals and Commissions15 Feb 2019Allowed
R. Rajasekaran Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0097
Sexual Harassment Of Women at Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 10
Tribunals and Commissions14 Feb 2019Allowed
Sh. Subhash Chander Vs Chairman & Managing Director
Central Administrative Tribunal · (2019) 02 CAT CK 0141
Central Civil Service (Pension) Rules, 1972 — Rule 71, 72
Tribunals and Commissions14 Feb 2019Disposed Off
Randhir Singh Vs Union of India
Central Administrative Tribunal · (2019) 02 CAT CK 0140
Prevention of Corruption Act, 1988 — Section 7, 13(2), 13(1)(d), 13(2)(d)Central Civil Service (Pension) Rules, 1972 — Rule 69, 69(c), 69(1)(c)Central Civil Services (Leave) Rules, 1972 — Rule 39(3)