Tribunals and Commissions22 Jan 2019Disposed Off
Sunder Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0055
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 63 of 68
Tribunals and Commissions22 Jan 2019Allowed
Mithlesh Trivedi Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0054
Tribunals and Commissions22 Jan 2019Dismissed
Shalini Kwatra Vs State Of NCT Delhi And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0049
Tribunals and Commissions22 Jan 2019Dismissed
Amar Nath And Ors Vs Chairman
Central Administrative Tribunal · (2019) 01 CAT CK 0042
Tribunals and Commissions22 Jan 2019Dismissed
Shashi Bhushan Prasad Vs Chief Secretary
Central Administrative Tribunal · (2019) 01 CAT CK 0040
Tribunals and Commissions22 Jan 2019Disposed Off
Virender Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0038
Tribunals and Commissions22 Jan 2019Allowed
Utkarsh Dixit And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0030
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions22 Jan 2019Dismissed
Umesh Pandey (Fireman) Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0029
Tribunals and Commissions22 Jan 2019Allowed
Jai Shree Thakur Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0028
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions21 Jan 2019Parly Allowed
Vinod Behari Mathur Vs Union Of India Through The Secretary And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0088
Central Civil Services (Pension) Rules, 1972 — Rule 9Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 29()1(v)
Tribunals and Commissions21 Jan 2019Dismissed
Fateh Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 01 CAT CK 0087
Administrative Tribunals Act, 1985 — Section 19Payment Of Gratuity Act, 1972 — Section 4, 4(1), 4(6)(i), 6, 6(1)Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions21 Jan 2019Disposed Off
Dinesh Vs Govt. Of N.C.T. Of Delhi And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0048
Tribunals and Commissions21 Jan 2019Dismissed
G.S. Dhodi Vs Lt. Governor And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0044
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions21 Jan 2019Dismissed
Ajmer Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0037
Administrative Tribunals Act, 1985 — Section 19, 20(2), 20(2)(b), 21, 21(1), 21(3)Indian Penal Code, 1860 — Section 304AConstitution Of India, 1950 — Article 14, 58, 226, 227
Tribunals and Commissions18 Jan 2019Dismissed
Dr. M.R. Diwan Vs C.K. Mishra Through And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0108
Tribunals and Commissions18 Jan 2019Dismissed
Majid Khan Vs Chairman And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0102
Tribunals and Commissions18 Jan 2019Dismissed
Hoobraj Singh Thakur And Ors Vs Ajay Mittal And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0089
Tribunals and Commissions18 Jan 2019Allowed
Vijay Kumar Trivedi Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0085
All India Service (Leave) Rules, 1955 — Rule 7(2)Constitution Of India, 1950 — Article 14, 21, 309
Tribunals and Commissions18 Jan 2019Allowed
Kewal Krishan Vs Chairman And Managing Director And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0077
Tribunals and Commissions18 Jan 2019Allowed
Anil Vats Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0076
Arms Act, 1959 — Section 27Indian Penal Code, 1960 — Section 34, 323, 324, 427Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 19, 19(1)