Tribunals and Commissions07 Nov 2019Dismissed
Narendra Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0016
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 8 of 68
Tribunals and Commissions06 Nov 2019
Smt. Bhavna Gupta Vs The Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0969
IAS (Cadre) Rules, 1954-Rule 5 (2)IFS (Cadre) Rules, 1966-analogous Rules
Tribunals and Commissions06 Nov 2019
Shri Iswar Swaroop Bharti & Anr. Vs General Manager & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1007
Right to Information Act, 2005
Tribunals and Commissions06 Nov 2019Dismissed
Iswar Swaroop Bharti And ors Vs General Manager, Northern Railway And ors
Central Administrative Tribunal · (2019) 11 CAT CK 0023
Tribunals and Commissions06 Nov 2019Disposed Of
Bhavna Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0015
Indian Administrative Service (Cadre) Rules, 1954 — Rule 5(2)
Tribunals and Commissions05 Nov 2019
HC Rajesh Kumar Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0983
Delhi Agricultural Cattle Preservation Act, 1994CCS Conduct Rules, 1964Delhi Police (Punishment and Appeal) Rules, 1980-Rule 15(3), 16(3)
Tribunals and Commissions05 Nov 2019
Nitin Joon Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0981
Hindu Marriage Act, 1955-Section 16(3), 16, 5(i), 5Hindu Succession Act, 1956-Sections 8, 10 and the ScheduleConstitution of India-Articles 14, 16
Tribunals and Commissions05 Nov 2019
Smt. Dhanwanti Vs The Chairman, NDMC & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0980
Tribunals and Commissions05 Nov 2019
J.M. Sahay Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0974
Central Civil Services (Pension) Rules, 1972-Rule 10, 10(1), 10(2), 10(6), proviso (ii) of Rule 10(6)
Tribunals and Commissions05 Nov 2019
Kushagra Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0973
Hindu Marriage Act, 1955-Section 9, 13, 24Central Civil Services (Pension) Rules, 1972-Rule 54, 54(12), 54 sub-rule (14(b)(i)), Sub-Rule (8)(ii) of Rule 54
Tribunals and Commissions05 Nov 2019
Dr. Beer Singh Vs Secretary, Ministry Of Defence & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0970
CCS (Leave) Rules, 1972-Rule 39 (2), 39 (3)CCS (Commutation of Pension) Rules, 1981-Rule 4
Tribunals and Commissions05 Nov 2019
S.C. Bhardwaj Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1012
Tribunals and Commissions05 Nov 2019Dismissed
S.C. Bhardwaj Vs Union Of India And Others
Central Administrative Tribunal · (2019) 11 CAT CK 0019
Tribunals and Commissions05 Nov 2019Dismissed
Dr. Beer Singh Vs Secretary, Ministry Of Defence And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0014
Central Civil Services (Leave) Rules, 1972 — Rule 39(2), 39(3)Central Civil Services (Commutation Of Pension) Rules, 1981 — Rule 4
Tribunals and Commissions05 Nov 2019Dismissed
HC Rajesh Kumar Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0013
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15(3), 16(3)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions05 Nov 2019Dismissed
Nitin Joon Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0011
Hindu Marriage Act, 1955 — Section 5, 5(i), 16Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions05 Nov 2019Dismissed
J.M. Sahay Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0008
Central Civil Services (Pension) Rules, 1972 — Rule 10, 10(1), 10(2), 10(6)
Tribunals and Commissions05 Nov 2019Disposed Of
Kushagra Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0007
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(8)(ii), 54(12), 54(14)(b)(i)
Tribunals and Commissions05 Nov 2019Disposed Of
Dhanwanti Vs Chairman, NDMC, Palika Kendra And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0006
Tribunals and Commissions04 Nov 2019
Vinay Kumar Dubey Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0979