Tribunals and Commissions26 Nov 2019Dismissed
Ranjan Das Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0051
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 5 of 68
Tribunals and Commissions26 Nov 2019Allowed
Kanti Prasad Tyagi Vs Secretary
Central Administrative Tribunal · (2019) 11 CAT CK 0048
Tribunals and Commissions26 Nov 2019Dismissed
Jang Bahadur Vs Commissioner Of Police And Ors. And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0047
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions26 Nov 2019Dismissed
Sagar Mal Vs Commissioner Of Police And Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0046
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions26 Nov 2019Dismissed
D.K. Tyagi And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0045
Tribunals and Commissions26 Nov 2019Disposed Of
Sher Singh Vs CEO, Delhi Jal Board, Varunalya Phase-II And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0044
Tribunals and Commissions26 Nov 2019Allowed
Mool Chand Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0043
Railway Service Conduct Rules, 1966 — Rule 3.1(i), 3.1(2), 3.1(3)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 15(2)
Tribunals and Commissions26 Nov 2019Dismissed
Dr. Anuj Kumar And Ors Vs Secretary, Ministry Of Labour And Employment And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0041
Employees’ State Insurance Corporation Act, 1948 — Section 17(2)
Tribunals and Commissions25 Nov 2019
Rubi Soni Vs Delhi Subordinate Services Selection Board & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0992
Constitution of India
Tribunals and Commissions25 Nov 2019Dismissed/Disposed Of
Rubi Soni Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0042
Tribunals and Commissions22 Nov 2019
Yadunandan Bansal Vs GNCT thorough Chief Secretary of Delhi & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0962
Central Civil Services (Temporary Service) Rules, 1965-Rule 5(1), 5
Tribunals and Commissions22 Nov 2019
Smt. Nandi Devi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1013
Gratuity Act
Tribunals and Commissions22 Nov 2019
Mahender Singh Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0996
Gratuity ActCCS (Pension) Rules-Rule 2, 13, Clause 49 (1), 48-A
Tribunals and Commissions22 Nov 2019Dismissed/Disposed Of
Mahender Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0036
Central Civil Services (Pension) Rules, 1972 — Rule 48A
Tribunals and Commissions22 Nov 2019Allowed
Nandi Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0035
Tribunals and Commissions22 Nov 2019Disposed Of
Yadunandan Bansal Vs GNCT And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0030
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
Tribunals and Commissions21 Nov 2019
Nitin Kumar Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 11 CAT CK 0988
Tribunals and Commissions21 Nov 2019
Vijay Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0987
Tribunals and Commissions21 Nov 2019Dismissed
Nitin Kumar Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 11 CAT CK 0050
Tribunals and Commissions21 Nov 2019Dismissed
Vijay Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0049