Tribunals and Commissions13 Dec 2019
Ramesh Chander Vs U.O.I. & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0790
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 2 of 68
Tribunals and Commissions13 Dec 2019Dismissed
Constable Attar Singh Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0024
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions13 Dec 2019Dismissed/Disposed Of
Varsha Sirohi Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0023
Tribunals and Commissions13 Dec 2019Dismissed
Rajbir Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0022
Delhi Police Act, 1978 — Section 21Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions13 Dec 2019Dismissed
Jai Prakash Vats Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0020
Tribunals and Commissions13 Dec 2019Dismissed
Ramesh Chander Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0019
Tribunals and Commissions13 Dec 2019Dismissed
Paramjit Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0017
Tribunals and Commissions13 Dec 2019Disposed Of
Karan Pal Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0016
Companies Act, 1956 — Section 47
Tribunals and Commissions13 Dec 2019Dismissed
Secretary, Ministry Of Finance Vs Sanjeev Kumar Meena And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0015
Administrative Tribunals Act, 1985 — Section 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions12 Dec 2019
Dinesh Kumar Vs Government Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2019) 12 CAT CK 0795
CCS (CCA) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3, sub rule 1 (i)(ii)(iii)Central Motor Vehicle Rules, 1989
Tribunals and Commissions12 Dec 2019
Ram Roop & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0784
Tribunals and Commissions12 Dec 2019
Kamal Pathak Vs AIIMS & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0783
CCS (Conduct) Rules, 1964-Rule 3(1)(i)(ii)&(iii)
Tribunals and Commissions12 Dec 2019
Sanjay Mittal Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0782
Tribunals and Commissions12 Dec 2019Dismissed
Sanjay Mittal Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0033
Tribunals and Commissions12 Dec 2019Dismissed
Ram Roop And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0032
Tribunals and Commissions12 Dec 2019Dismissed
Kamal Pathak Vs AIIMS And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0031
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
Tribunals and Commissions12 Dec 2019Dismissed
Dinesh Kumar Vs Government Of NCT Of Delhi
Central Administrative Tribunal · (2019) 12 CAT CK 0021
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i)(ii)(iii)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions11 Dec 2019
Ms. Deepika Vs Delhi Metro Rail Corporation Ltd. & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0786
Delhi Metro Rail General Rules, 2005-Rule 12(C)DMRC Conduct, Discipline and Appeal Rules, 2005-Rule 4.1(i), (ii) & (iii)
Tribunals and Commissions11 Dec 2019
Deepika Vs Delhi Metro Rail Corporation Ltd. And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0026
Delhi Metro Rail General Rules, 2005 — Rule 12(C)Delhi Metro Rail Corporation conduct, Discipline And Appeal Rules, 2005 — Rule 4.1(i), 4.1(ii), 4.1(iii)
Tribunals and Commissions10 Dec 2019
Narender Kumar Yadav Vs NCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0804
CCS (RP) Rules, 2008-Rule 13, 13(i)