COURT ARCHIVE

Central Administrative Tribunal judgments

11,191 judgments · page 2 of 560

Tribunals and Commissions30 Sept 2026Disposed Of

Showkat Ahmad Dar & Ors. Vs Union Territory Of J&K & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6886

Jammu and Kashmir Casual and Other Workers—Regular Engagement Rules, 2017 (SRO 520 of 2017)SRO 64 of 1994

Read judgment

Tribunals and Commissions30 Sept 2026Allowed

Kamlesh Kant Yadav Vs The Bharat Sanchar Nigam Limited & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6847

RTI Act, 2005

Read judgment

Tribunals and Commissions30 Sept 2026Disposed Of

Punam Kumari Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6845

Read judgment

Tribunals and Commissions30 Sept 2026Dismissed

Dr. Naresh Kumar Shrivastva & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6837

Administrative Tribunals Act, 1985-Section 19Constitution of India-Section 226, Article 323A, 309, Part XIV

Read judgment

Tribunals and Commissions30 Sept 2026Disposed Of

Rakhi Kumari Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6836

Read judgment

Tribunals and Commissions30 Sept 2026Dismissed

Dr. Naresh Kumar Shrivastva & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6834

Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 226, 323A, 309, Part XIV

Read judgment

Tribunals and Commissions30 Sept 2026Disposed Of

James Sebastian Rozario Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6830

Read judgment

Tribunals and Commissions30 Sept 2026Disposed Of

Rakhi Kumari Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6815

Read judgment

Tribunals and Commissions30 Sept 2026Disposed Of

Smt. Aradhna Singh & Anr. Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6814

CAT (Procedure) Rules, 1987-Rule 4(5)(a)

Read judgment

Tribunals and Commissions30 Sept 2026Partly Allowed

Satish Bhalchandra Sontakke Vs Union Of India & Anr.

Central Administrative Tribunal · (2026) 09 CAT CK 6791

Administrative Tribunals Act, 1985-Section 19

Read judgment

Tribunals and Commissions30 Sept 2026Disposed Of

Smt. Vinita Gupta Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6779

Read judgment

Tribunals and Commissions30 Sept 2026Disposed Of

Siya Ram Agrahari Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6866

Read judgment

Tribunals and Commissions30 Sept 2026Dismissed

Smt.Ch.Jyothi Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 5710

Administrative Tribunals Act, 1985-Section 19Hindu Marriage Act, 1955-Section 5, 5(1), 11Indian Christian Marriage Act

Read judgment

Tribunals and Commissions29 Sept 2026

Sangita Chaudhary Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6810

Railway Services (Pension) Rules 1993

Read judgment

Tribunals and Commissions29 Sept 2026Disposed Of

Mahesh Sinha & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6809

Read judgment

Tribunals and Commissions29 Sept 2026Disposed Of

Atul Mishra Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6803

Read judgment

Tribunals and Commissions29 Sept 2026Disposed Of

Gidion Massey Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6798

Read judgment

Tribunals and Commissions29 Sept 2026Disposed Of

Jagdish Prasad Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6777

Read judgment

Tribunals and Commissions29 Sept 2026Disposed Of

Shailendra Pawah Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6776

Read judgment

Tribunals and Commissions29 Sept 2026Disposed Of

Bharat Kumar Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 09 CAT CK 6871

Read judgment