COURT ARCHIVE

Central Administrative Tribunal judgments

11,191 judgments · page 560 of 560

Tribunals and Commissions08 Sept 2016

Sri P.J. Vijayakar Vs The Union Of India & Ors.

Central Administrative Tribunal · (2016) 09 CAT CK 0310

Administrative Tribunals Act, 1985-Section 19Indian Forest Service (Regulation of Seniority) Rules, 1997-Rule 5Indian Forest Service (Probation) Rules, 1968-Rule 11
Tribunals and Commissions15 Mar 2011

Mukesh Kumar Meena Vs Union Of India & Ors.

Central Administrative Tribunal · (2011) 03 CAT CK 0851

Constitution of India-Article 226, 226(2)Administrative Tribunals Act, 1985-Section 19, 19(1), 19(i), 25Central Administrative Tribunal (Procedure) Rules, 1987-Rule 6
Tribunals and Commissions15 Mar 2011Dismissed

Mukesh Kumar Meena Vs Union Of India And Ors

Central Administrative Tribunal · (2011) 03 CAT CK 0001

Administrative Tribunals Act, 1985 — Section 19, 19(i)Civil Procedure Code, 1908 — Section 20Rajasthan Urban Improvement Act, 1959 — Section 52(2)