Tribunals and Commissions11 Jan 2018Partly Allowed
Suman Rohilla Vs Government Of NCT Of Delhi And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0062
Constitution Of India, 1950 — Article 14, 16, 21
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 558 of 560
Tribunals and Commissions11 Jan 2018Dismissed
Babita Sahoo Vs All India Institute Of Medical Science And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0061
Tribunals and Commissions10 Jan 2018
Devender Yadav Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 01 CAT CK 0664
Administrative Tribunals Act, 1985-Section 19Delhi Road Transport Laws (Amendment) Act, 1971-Section 4(a)Delhi Road Transport Authority (Appointment and Conditions of Service) Regulations, 1952-Regulation 15(2), 15(2)(vi)
Tribunals and Commissions10 Jan 2018Dismissed
Devender Yadav Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 01 CAT CK 0064
Administrative Tribunals Act, 1985 — Section 19Delhi Road Transport Laws (Amendment) Act, 1971 — Section 4(a)Constitution Of India, 1950 — Article 226
Tribunals and Commissions09 Jan 2018
Sunil Kumar Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0694
Administrative Tribunals Act, 1985-Section 19Central Civil Services (Pension) Rules, 1972-Rule 41, 41(1)IPC-Section 302, 307, 34, 120-B, 103, 193, 201, 203
Tribunals and Commissions09 Jan 2018
Jyoti Sahni (Nee Tamar) Vs All India Institute Of Medical Sciences & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0660
Constitution of India
Tribunals and Commissions09 Jan 2018
Krishan Kumar Lal Vs Central Public Works Department & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0655
CCS (Pension) Rules-Rule 13, 49, 2Revised Leave Rules 1933/49
Tribunals and Commissions09 Jan 2018
Jyoti Sahni (Nee Tamar) Vs All India Institute Of Medical Sciences And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0067
Tribunals and Commissions09 Jan 2018Partly Allowed
Sunil Kumar Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0066
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 34, 103, 120, 120B, 193, 201, 203, 302, 307Central Civil Services (Pension) Rules, 1972 — Rule 41, 41(1)
Tribunals and Commissions09 Jan 2018Dismissed
Krishan Kumar Lal Vs Central Public Works Department And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0065
Central Civil Services (Pension) Rules, 1972 — Rule 2, 13, 49Revised Leave Rules 1933 — Rule 49
Tribunals and Commissions09 Jan 2018Disposed off
D. M. Nilegaonkar And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 20
Tribunals and Commissions08 Jan 2018
Harish Chandra Lakhchaurea Vs The Commissioner (North DMC) & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0650
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules-Rule 68(1)
Tribunals and Commissions08 Jan 2018Partly Allowed
Harish Chandra Lakhchaurea Vs Commissioner (North DMC) And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0068
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 68(1)
Tribunals and Commissions08 Jan 2018Disposed off
Mrs. Yojana Nitin Urankar Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0009
Tribunals and Commissions08 Jan 2018Dismissed
Shri Avinash Mahadu Hulavale Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0002
Tribunals and Commissions08 Jan 2018Dismissed
Vinayak Vijay Mohite Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 14, 15, 16
Tribunals and Commissions05 Jan 2018Allowed
Smt. Tejwinder Kaur & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0669
Central Civil Service (Revised) Pay Rules, 2008-Rule 4 Clause (A), 6, 7, 7(1)(A)(i) and (ii), 7(A)(i), 7A Clause (ii), 8, 13, Section I of Part A of the First Schedule, II of Part A of the First Schedule, II of Part B of the First Schedule, Schedule 4AConstitution of India-Articles 14, 16, 39(d)
Tribunals and Commissions05 Jan 2018
Devender Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0662
Administrative Tribunals Act, 1985-Section 19Delhi Public Gambling ActDelhi Police (Punishment and Appeal) Rules, 1980
Tribunals and Commissions05 Jan 2018
O.P. Saroha Vs The Commissioner & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0658
Tribunals and Commissions05 Jan 2018
Charanjeet Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0654
RTI Act, 2005