Tribunals and Commissions18 Jan 2018
Subh Lata Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0674
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 556 of 560
Tribunals and Commissions18 Jan 2018
Hazari Lal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0670
Constitution of India-Article 14
Tribunals and Commissions18 Jan 2018Dismissed
Jagbir Singh Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0050
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions18 Jan 2018Allowed
Poonam Singh Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0049
Constitution Of India, 1950 — Article 311, 311(2)
Tribunals and Commissions18 Jan 2018Dismissed
U.C. Govila And Others Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0048
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions18 Jan 2018Dismissed
Hazari Lal And Others Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0047
Constitution Of India, 1950 — Article 14
Tribunals and Commissions18 Jan 2018
Subh Lata Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0046
Tribunals and Commissions18 Jan 2018Dismissed
K.V. Sebastian And Others Vs Telecom Regulatory Authority Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0045
Tribunals and Commissions18 Jan 2018Dismissed
PN 8274, Pankaj Aggarwal, LDC Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0043
Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 409, 420, 467, 468Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15
Tribunals and Commissions18 Jan 2018Disposed off
Rajeev Sarkar son of Ramkrishna Sarkar And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0018
Tribunals and Commissions17 Jan 2018Disposed off
Shri Premkumar Hiraman Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0019
Tribunals and Commissions16 Jan 2018
Smt. Bhoori Devi Vs The Commissioner, North Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0689
CSMA Rules, 1944
Tribunals and Commissions16 Jan 2018
Union Of India Vs Tushar Ranjan Mohanty
Central Administrative Tribunal · (2018) 01 CAT CK 0676
Code of Civil Procedure-Order XLVII Rule 1
Tribunals and Commissions16 Jan 2018
Tushar Ranjan Mohanty Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0667
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14, 16, 16(1), 16(1)(b)Administrative Tribunals Act, 1985-Section 19(4), 22(3)(f)Code of Civil Procedure-Section 114, Order XLVII Rule 1
Tribunals and Commissions16 Jan 2018
Rajinder Kumar Batra Vs Secretary, Department Of Health And Family Welfare & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0666
Tribunals and Commissions16 Jan 2018Dismissed
Rajinder Kumar Batra Vs Secretary And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0054
Tribunals and Commissions16 Jan 2018Dismissed
Tushar Ranjan Mohanty Vs UNION Of INDIA And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0053
Administrative Tribunals Act, 1985 — Section 19(4), 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(3), 14(4), 14(5), 14(6), 14(7), 14(8), 14(9), 14(10), 14(11), 14(12), 14(13), 14(14), 14(15), 14(16), 14(17), 14(18), 14(19), 14(20), 14(21), 14(22), 14(23), 16, 16(1), 16(1)(b)
Tribunals and Commissions16 Jan 2018Dismissed
Bhoori Devi Vs Commissioner And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0052
Tribunals and Commissions16 Jan 2018Dismissed
Union Of India And Others Vs Tushar Ranjan Mohanty
Central Administrative Tribunal · (2018) 01 CAT CK 0051
Code Of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions15 Jan 2018
Abhishek Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0686