Tribunals and Commissions15 Jan 2018
Harish Kumar & Anr. Vs The Government Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0665
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 557 of 560
Tribunals and Commissions15 Jan 2018
Mahender Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0663
Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 10(1)Fundamental Rule 54-B
Tribunals and Commissions15 Jan 2018Dismissed
Harish Kumar And Others Vs Government Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0056
Tribunals and Commissions15 Jan 2018Allowed
Mahender Singh Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0055
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(1)
Tribunals and Commissions15 Jan 2018Disposed Of
Abhishek Kumar And Others Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0044
Tribunals and Commissions15 Jan 2018Disposed off
Dilip Gangaram Bidaye Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Jan 2018Disposed off
Miss Manali Sunil Satvidkar, Group 'C' Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0005
Tribunals and Commissions14 Jan 2018Dismissed
Hasarat Ali S/o. Balam Ali Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0007
Tribunals and Commissions12 Jan 2018
Birpal Singh (Retd.) Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0673
Rules of Delhi Transport Corporation
Tribunals and Commissions12 Jan 2018
Jyoti Nathani Vs Ministry Of Defence & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0668
Constitution of India-Article 14, 300A, 366 (17)
Tribunals and Commissions12 Jan 2018
Subhash Chand & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0661
Constitution of India-Articles 14, 16
Tribunals and Commissions12 Jan 2018
Lal Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0657
RTI Act
Tribunals and Commissions12 Jan 2018Disposed Of
Birpal Singh Vs Delhi Transport Corporation And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0060
Tribunals and Commissions12 Jan 2018Dismissed
Lal Singh Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0059
Tribunals and Commissions12 Jan 2018Allowed
Jyoti Nathani Vs Ministry Of Defence And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0058
Constitution Of India, 1950 — Article 14, 300A, 366(17)
Tribunals and Commissions12 Jan 2018Dismissed
Subhash Chand Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0057
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions11 Jan 2018Allowed
Manoj Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0701
Railway Services (Revised Pay) Rules, 2008-Rule 7, 7A, Section II of Part A of the First Schedule, II of Part B of the First ScheduleConstitution of India-Articles 14, 16 and 39 (d)
Tribunals and Commissions11 Jan 2018
Suman Rohilla Vs Government of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0681
Constitution of India-Article 14, 16, 21
Tribunals and Commissions11 Jan 2018
Babita Sahoo Vs All India Institute Of Medical Science & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0672
Constitution of India
Tribunals and Commissions11 Jan 2018Disposed Of
Manoj Kumar And Others Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0063
Railway Services (Revised Pay) Rules, 2008 — Rule 7, 7(A)Constitution Of India, 1950 — Article 14, 16, 39(d)