Tribunals and Commissions29 Sept 2026
Sudheer.V.S & Anr. Vs The Flag Officer Commanding-in-Chief & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5773
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 3 of 560
Tribunals and Commissions29 Sept 2026
T.D. Jose Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5742
CCS (CCA) Rules-Rule 9, 14
Tribunals and Commissions29 Sept 2026
Sathimol P.S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5728
CCS (CCA) Rules-Rule 14
Tribunals and Commissions28 Sept 2026Disposed Of
Hamidullah Beigh & Ors. Vs Union Territory Of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6894
Tribunals and Commissions28 Sept 2026Disposed Of
Gautam Saha Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6841
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions28 Sept 2026Dismissed
Udayan Chandra Maitra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6835
Administrative Tribunal Act, 1985-Section 19CCS (CCA) Rules, 1965-Rule 14FRSR-Fundamental Rule 49
Tribunals and Commissions28 Sept 2026Disposed Of
Khalid Faroz Bund Vs U.T. of J&K & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6831
RPC-Sections 307 and 302I.A. Act-Sections 7 and 27
Tribunals and Commissions28 Sept 2026Disposed Of
Rajesh Kumar Mishra Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 6799
Tribunals and Commissions28 Sept 2026Disposed Of
Lal Girish Pratap Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6783
Tribunals and Commissions28 Sept 2026Disposed Of
Amrendra Pal Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6780
Tribunals and Commissions28 Sept 2026Disposed Of
Rahmat Ali Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6774
Tribunals and Commissions28 Sept 2026Disposed Of
R.S. Pandey @ Ram Shiromani Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6872
Tribunals and Commissions28 Sept 2026Disposed Of
Ravindra Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6870
Tribunals and Commissions28 Sept 2026Disposed Of
Ch. Venkat Rao Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5768
Constitution of India-Article 14, 16, 21, 309
Tribunals and Commissions28 Sept 2026Disposed Of
Shyam Narayan Patel Vs Employees State Insurance Corporation & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5213
Tribunals and Commissions28 Sept 2026Dismissed
Sandeep Kumar Pandey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5210
Tribunals and Commissions28 Sept 2026Disposed Of
Balwan Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5189
Tribunals and Commissions28 Sept 2026Dismissed
Smt. Munni & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5168
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions28 Sept 2026Allowed
Vijay Kumar Roy Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5162
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions28 Sept 2026Dismissed
Ravi Prakash Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5156