Tribunals and Commissions25 Sept 2026Dismissed
Shivtosh Dwivedi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5170
Administrative Tribunal Act, 1985-Section 19Constitution of India-Article 226, 323-A
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 5 of 560
Tribunals and Commissions25 Sept 2026Partly Allowed
Narayana Swamy G. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5154
Administrative Tribunals Act, 1985-Section 19, 21
Tribunals and Commissions25 Sept 2026Allowed
Tanazi Viswanath Sagar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5139
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions25 Sept 2026
Shri Venkateshachar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5135
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions25 Sept 2026Dismissed
Shri Pruthvi Y.J. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5130
Administrative Tribunals Act, 1985-Section 19Department of Posts Gramin Dak Sevaks (Conduct & Engagement) Rules, 2011-Rule 10, 21GDS (C&E) Rules, 2020
Tribunals and Commissions25 Sept 2026Disposed Of
Ms. Sangeeta Choudhary & Ors. Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 4654
Tribunals and Commissions24 Sept 2026Disposed Of
Sri Kinkar Nandy Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6901
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions24 Sept 2026Disposed Of
Farhat Bano Beg Vs Islamic University Of Science & Technology & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6898
Constitution of India-Article 14, 16
Tribunals and Commissions24 Sept 2026Disposed Of
Sanjeeb Ganguly Vs Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6895
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions24 Sept 2026Disposed Of
Dr. Altaf Ahmad Ganie Vs University Of Kashmir & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 6889
Tribunals and Commissions24 Sept 2026Dismissed
Priyadarshi Parimal Arohi Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6885
Constitution of India-Article 14, 32
Tribunals and Commissions24 Sept 2026Dismissed
Akhilesh Srivastava Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6819
Central Civil Services (Pension) Rules, 1972-Rule 9, Section 69, 69, 69(1)(a), 69(1)(c)Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 16, 11, Clauses (i), (ii) and (iv) of Rule 11IPC-Sections 409, 420, 467, 468, 471, 472, 262, 263
Tribunals and Commissions24 Sept 2026Disposed Of
Som Dutt Sharma Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 6781
Tribunals and Commissions24 Sept 2026Disposed Of
Smt. Archana Rajoria/Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 6773
Tribunals and Commissions24 Sept 2026Disposed Of
Jayanthi Krishna Shetty Vs The Commissioner & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6869
Tribunals and Commissions24 Sept 2026Disposed Of
Manesh Deore Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6859
Tribunals and Commissions24 Sept 2026Disposed Of
Lajja Ram Meena & Ors. Vs Ms. Neenu Ittyerah & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5595
Tribunals and Commissions24 Sept 2026Disposed Of
Mrs. Sushma Dixit Vs Smt. Nidhi Pandey & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5799
Tribunals and Commissions24 Sept 2026
K. Sundaran Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5782
Tribunals and Commissions24 Sept 2026Allowed
Kulamani Naik Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5778
CCS (CCA) Rules, 1965-Rule 14Constitution of India-Article 21, 14