Tribunals and Commissions26 Sept 2026Disposed Of
Bushra Shakil Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6852
IPC-Sections 279, 337, 304-A
COURT ARCHIVE
Central Administrative Tribunal judgments
11,191 judgments · page 4 of 560
Tribunals and Commissions26 Sept 2026Disposed Of
Naseer Ahmad Dar Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6827
Constitution of India
Tribunals and Commissions25 Sept 2026Dismissed
Bushan Ch Das Vs M/O Finance
Central Administrative Tribunal · (2026) 09 CAT CK 6880
Administrative Tribunals Act, 1985-Section 5(6)CAT Procedure Rules, 1987-Rule 15(1)
Tribunals and Commissions25 Sept 2026Disposed Of
Ashok Kumar Singh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6854
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 2021-Rule 8EPF Staff (CCA) Rules, 1971-Rule 10, 11(2)
Tribunals and Commissions25 Sept 2026Partly Allowed
Swapan Chand Dutta Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6848
RS (Pension) Rules
Tribunals and Commissions25 Sept 2026Dismissed
Upendra Kumar Singh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6846
Tribunals and Commissions25 Sept 2026Disposed Of
Manojit Kumar Ghosh Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6832
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions25 Sept 2026Disposed Of
Goutam Chatterjee Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6823
Administrative Tribunals Act, 1985-Section 5(6), 19
Tribunals and Commissions25 Sept 2026Dismissed
Ashok Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6856
CCS (CCA) Rules, 1965-Rule 11 (iii), 16
Tribunals and Commissions25 Sept 2026Allowed
Arjun Swain Vs Union Of India & Ors.
Central Administrative Tribunal · 2026 INSC 156
Constitution of India-Article 14, 16, 21, 141U.P. Industrial Disputes Act, 1947-Section 6E, 6N
Tribunals and Commissions25 Sept 2026
Confederation Of All India Central Government Stenographers Association & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 09 CAT CK 5788
RTI Act
Tribunals and Commissions25 Sept 2026
Anoop Mohanan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5781
Indian Railways Employees Manual-Rule 1405CCS (Pension) Rules, 1972-Rule 26(1), 26(2)Railway Services (Pension) Rules, 1993-Rule 41(1), 41(2)
Tribunals and Commissions25 Sept 2026
Sreelatha Sukumaran N. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5779
IAS (Appointment by Selection) Regulations, 1995-Regulation 3IAS (Appointment by Selection) Regulations, 1997
Tribunals and Commissions25 Sept 2026Partly Allowed
Shri Ajeet Kumar Jha & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5775
Administrative Tribunals Act, 1985-Section 19CCS (Revised Pay) Rules, 2008
Tribunals and Commissions25 Sept 2026
Chandraletha C Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5738
Tribunals and Commissions25 Sept 2026Allowed
M.L. Swarnakar Vs Chairman-Cum-Managing Director, BSNL & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5711
CCS (Pension) Rules, 1972-Rule 31, 33Fundamental Rules-Rule 9(21)(a)(i), 9(22)
Tribunals and Commissions25 Sept 2026Allowed
Sudhir Kusre & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5705
Tribunals and Commissions25 Sept 2026Partly Allowed
Kaushal Kishore Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5701
Railway Servants (Discipline & Appeal) Rules, 1968-Rule 6(v), 9(2), 9(6), 9(21), 10(2)(a)Indian Railway Vigilance Manual-Rule 414.2, 812
Tribunals and Commissions25 Sept 2026Partly Allowed
Prahallad Chandra Sahoo Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5570
CCS (Pension) Rules, 1972
Tribunals and Commissions25 Sept 2026Allowed
Anirudh Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5211
Administrative Tribunal Act, 1985-Section 19