COURT ARCHIVE

Karnataka Administrative Tribunal judgments

6 judgments · page 1 of 1

Tribunals and Commissions09 Nov 1988

N. Krishnan Vs The State of Karnataka and Another

Karnataka Administrative Tribunal · (1990) 1 KarLJ 5

Tribunals and Commissions14 Oct 1988

Karnataka Administrative Tribunal · (1990) 1 KarLJ 17

Tribunals and Commissions07 Oct 1988

Karnataka Administrative Tribunal · (1990) 1 KarLJ 10

Administrative Tribunals Act, 1985 — Section 22(F)

Tribunals and Commissions15 Jul 1987

Karnataka Administrative Tribunal · (1987) 2 KarLJ 7

States Reorganisation Act, 1956 — Section 115(7)

Tribunals and Commissions05 Feb 1987

Karnataka Administrative Tribunal · (1987) 1 KarLJ 39

Tribunals and Commissions12 Jan 1987

Karnataka Administrative Tribunal · (1987) 1 KarLJ 17

Karnataka Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 11(3)