Tribunals and Commissions15 Jul 1987
Dwarakanath B.S. and Others Vs State of Karnataka and Others
Karnataka Administrative Tribunal · (1987) 2 KarLJ 7
States Reorganisation Act, 1956 — Section 115(7)
COURT ARCHIVE
Karnataka Administrative Tribunal judgments, 1987
3 judgments · page 1 of 1
Tribunals and Commissions05 Feb 1987
Sri Siddappa V.S. Vs The Director of Pre-university Education and Others
Karnataka Administrative Tribunal · (1987) 1 KarLJ 39
Tribunals and Commissions12 Jan 1987
Shivaswamy Vs Dy. Commissioner, Mysore and Others
Karnataka Administrative Tribunal · (1987) 1 KarLJ 17
Karnataka Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 11(3)