Tribunals and Commissions09 Nov 1988
N. Krishnan Vs The State of Karnataka and Another
Karnataka Administrative Tribunal · (1990) 1 KarLJ 5
COURT ARCHIVE
Karnataka Administrative Tribunal judgments, 1988
3 judgments · page 1 of 1
Tribunals and Commissions14 Oct 1988
Nagalingegowda Vs The Accountant General, II Karnataka and Others
Karnataka Administrative Tribunal · (1990) 1 KarLJ 17
Tribunals and Commissions07 Oct 1988
G. Hemanthakumar and Others Vs State of Karnataka and Others
Karnataka Administrative Tribunal · (1990) 1 KarLJ 10
Administrative Tribunals Act, 1985 — Section 22(F)