Tribunals and Commissions28 Apr 2003
Commissioner of Central Excise vs Hindustan Composite
Customs, Excise And Gold (Control) Appellate Tribunal · (2003) 04 CEGAT CK 0001
COURT ARCHIVE
Customs, Excise And Gold (Control) Appellate Tribunal judgments
10 judgments · page 1 of 1
Tribunals and Commissions12 Dec 2000Appeal dismissed
C. C. E. vs Chowgule Matrix Hobs Limited
Customs, Excise And Gold (Control) Appellate Tribunal · (2000) 12 CEGAT CK 0001
Tribunals and Commissions01 Aug 1998Appeal allowed
Ardil Surgical Company Private Limited vs Commissioner of Customs
Customs, Excise And Gold (Control) Appellate Tribunal · (1998) 08 CEGAT CK 0001
Tribunals and Commissions01 Apr 1998Appeal allowed
Tisco Ltd. vs Commissioner of Central Excise
Customs, Excise And Gold (Control) Appellate Tribunal · (1998) 04 CEGAT CK 0001
Tribunals and Commissions09 Feb 1998Application dismissed%
Commissioner of Customs (Prev.) vs Prasanta Sarkar
Customs, Excise And Gold (Control) Appellate Tribunal · (1998) 02 CEGAT CK 0001
Tribunals and Commissions09 Jan 1997Appeal allowed
Hindustan Zinc Limited vs Commissioner of Central Excise
Customs, Excise And Gold (Control) Appellate Tribunal · (1997) 01 CEGAT CK 0001
Tribunals and Commissions03 May 1994
Associated Cement Companies Limited vs Collector of Central Excise
Customs, Excise And Gold (Control) Appellate Tribunal · (1994) 05 CEGAT CK 0001
Tribunals and Commissions25 Sept 1990Appeal allowed
Electrical Distributors vs Collector of Customs
Customs, Excise And Gold (Control) Appellate Tribunal · (1990) 09 CEGAT CK 0001
Tribunals and Commissions20 Mar 1990Application allowed
Textile Bearings (Kci) (Pvt.) Ltd. vs Collector of C. Ex.
Customs, Excise And Gold (Control) Appellate Tribunal · (1990) 03 CEGAT CK 0001
Tribunals and Commissions29 Jun 1983Appeal dismissed
Vikrant Tyres Limited vs Collector of Central Excise
Customs, Excise And Gold (Control) Appellate Tribunal · (1983) 06 CEGAT CK 0001