Tribunals and Commissions29 Jun 1983Appeal dismissed
Vikrant Tyres Limited vs Collector of Central Excise
Customs, Excise And Gold (Control) Appellate Tribunal · (1983) 06 CEGAT CK 0001
COURT ARCHIVE
1 judgments · page 1 of 1
Customs, Excise And Gold (Control) Appellate Tribunal · (1983) 06 CEGAT CK 0001