Tribunals and Commissions14 Aug 2026Appeal allowed
M/S Bikanervala Foods Pvt. Ltd Vs Commission For Air Quality Management In NCR And Adjoining Areas Through Member Secretary & Ors.
National Green Tribunal
Commission for Air Quality Management in National Capital Region and Adjoining Areas Act, 2021-Section 18, Section 12(2)(11), Section 12(2)(xi)National Green Tribunal Act, 2010-Section 16CAQM Act-Section 12(2)(11)