Tribunals and Commissions20 Dec 2019Dismissed
Lt. Gen. Satyevir Yadav (Retd) Vs Union Of India And Ors
National Green Tribunal · (2019) 12 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 16, 16(4), 18, 18(1)
COURT ARCHIVE
National Green Tribunal judgments, 2019
45 judgments · page 1 of 3
Tribunals and Commissions13 Dec 2019Disposed Of
Shibani Ghosh Vs Ministry Of Environment, Forest & Climate Change And Ors
National Green Tribunal · (2019) 12 NGT CK 0010
Constitution Of India, 1950 — Article 14, 21, 48A, 51A(g)
Tribunals and Commissions12 Dec 2019
Sobha Singh and Others Vs State Of Punjab and Others
National Green Tribunal · (2019) 12 NGT CK 0011
Water (Prevention and Control Of Pollution) Act, 1974 — Section 33
Tribunals and Commissions09 Dec 2019Dismissed
Kashinath Shetye And Ors Vs Jairam Kholkar And Ors
National Green Tribunal · (2019) 12 NGT CK 0007
National Green Tribunal Act, 2010 — Section 14, 16
Tribunals and Commissions06 Dec 2019Disposed Of
Ashok Goyal Vs State Of Maharashtra
National Green Tribunal · (2019) 12 NGT CK 0006
Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions06 Dec 2019Disposed Of
Ambresh Kencha Vs State Of Karnataka
National Green Tribunal · (2019) 12 NGT CK 0003
Tribunals and Commissions04 Dec 2019Disposed Of
Ashok Das And Ors Vs Union Of India And Ors
National Green Tribunal · (2019) 12 NGT CK 0005
Tribunals and Commissions04 Dec 2019Disposed Of
Anal Mukherjee Vs Ministry Of Environment, Forest & Climate Change And Ors
National Green Tribunal · (2019) 12 NGT CK 0004
Tribunals and Commissions03 Dec 2019Dismissed
Proctor & Gamble Home Products Pvt. Ltd. Vs P.C. Sharma
National Green Tribunal · (2019) 12 NGT CK 0008
Tribunals and Commissions02 Dec 2019Disposed Of
Raghunath Maity Vs Deepak Kumar Das And Ors
National Green Tribunal · (2019) 12 NGT CK 0009
Tribunals and Commissions15 Nov 2019
In Re: Water Pollution by Tanneries at Jajmau, Kanpur, Uttar Pradesh and Ors Vs
National Green Tribunal · (2019) 11 NGT CK 0001
Water (Prevention and Control Of Pollution) Act, 1974 — Section 25
Tribunals and Commissions15 Oct 2019
Ganga Lalwani Vs Union Of India And Others
National Green Tribunal · (2019) 10 NGT CK 0001
Tribunals and Commissions27 Sept 2019Disposed Of
Mustafa Hussain Vs Ministry of Environment, Forest & Climate Change And Ors
National Green Tribunal · (2019) 09 NGT CK 0003
Tribunals and Commissions24 Sept 2019Disposed Of
Sunil Kumar Jain Vs State Level Environment Impact And Ors
National Green Tribunal · (2019) 09 NGT CK 0002
Tribunals and Commissions19 Sept 2019
Westend Green Farms Society Vs Union Of India And Others
National Green Tribunal · (2019) 09 NGT CK 0004
Tribunals and Commissions11 Sept 2019
Narendra Vats, Vice President, Gramin Vikas Samiti Vs Govt. (NCT Of Delhi)
National Green Tribunal · (2019) 09 NGT CK 0008
Tribunals and Commissions11 Sept 2019
Manoj Mishra Vs Union Of India And Other
National Green Tribunal · (2019) 09 NGT CK 0007
Water (Prevention And Control Of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions11 Sept 2019
Mahesh Chandra Saxena Vs South Delhi Municipal Corporation And Others
National Green Tribunal · (2019) 09 NGT CK 0006
Tribunals and Commissions11 Sept 2019Disposed Of
Mahesh Chandra Saxena Vs Central Pollution Control Board And Another
National Green Tribunal · (2019) 09 NGT CK 0005
Tribunals and Commissions11 Sept 2019Disposed Off
Kachchh Camel Breeders Association Vs Union of India And Ors
National Green Tribunal · (2019) 09 NGT CK 0001
Environment (Protection) Act, 1986 — Section 5, 10, 19